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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(8) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Determination of Multi Year Generation Tariff) Regulations, 2016

8.2Accordingly, the Control Period shall commence from 1st April, 2018 and shall extend till 31st March, 2021. ARR filings for the Control Period shall be done in accordance with the MYT framework contained in these Regulations ;Multi Year Tariff Framework for the Control Period (FY 2018-19 to FY 2020-21)