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State of Uttar Pradesh - Section

Section 40 in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

40. Annual Increment.

- 40 (1) An employee is entitled to get annual increment in the Pay scale of the Post, on which he has been appointed.
(2)Annual increment shall be payable on 1st July of each year, but 06 month minimum service in that pay scale/grade pay shall be necessary for giving annual increment.