Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(2) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(2)Annual increment shall be payable on 1st July of each year, but 06 month minimum service in that pay scale/grade pay shall be necessary for giving annual increment.