Section 6(b) in Tamil Nadu Private Universities Act, 2019
(b)the details of the sponsoring body along with copies of its registration certificate under the Indian Trusts Act, 1882 (Central Act 2 of 1882) or the Tamil Nadu Societies Registration Act, 1975 (Tamil Nadu Act 27 of 1975) or the Companies Act, 2013, (Central Act 13 of 2013) as the case may be;
