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[Cites 0, Cited by 4] [Entire Act]

State of Tamilnadu - Section

Section 6 in Tamil Nadu Private Universities Act, 2019

6. Project Report.

- The project report shall, in addition to the particulars as may be prescribed under section 5, contain the following, namely:-
(a)justification regarding the necessity of establishment of the proposed Private University;
(b)the details of the sponsoring body along with copies of its registration certificate under the Indian Trusts Act, 1882 (Central Act 2 of 1882) or the Tamil Nadu Societies Registration Act, 1975 (Tamil Nadu Act 27 of 1975) or the Companies Act, 2013, (Central Act 13 of 2013) as the case may be;
(c)the track record, experience and domain expertise in the proposed disciplines;
(d)the name, location and headquarters of the proposed Private University;
(e)the objectives of the Private University;
(f)availability of academic facilities including teaching and non¬teaching staff, if any, at the disposal of the sponsoring body;
(g)the details of plans for campus development such as, construction of buildings, development of structural amenities and infrastructure facilities and procurement of equipment for starting the Private University;
(h)the outlays of capital expenditure and its sources of finance;
(i)the nature and type of programmes and courses of study, research and innovation proposed to be undertaken by the Private University;
(j)the nature of facilities proposed to be started;
(k)the scheme of mobilizing resources and the cost of capital thereto and the manner of repayment to such sources;
(l)projected detailed financial statements and key operating ratios with a detailed break-up of sources of revenues generated internally;
(m)the system proposed to be followed for selecting students for admission to the courses of study at the Private University;
(n)the system proposed for appointment of teachers and other employees in the Private University;
(o)the nature of specialized teaching, training or research activities to be undertaken by the Private University including those related to the local needs, so as to fulfil its objects;
(p)the details of play grounds and other facilities available or proposed to be created for games and sports and extra curricular activities like National Cadet Corps and National Service Scheme;
(q)proposed approach and initial plans for academic and research excellence, including accreditations to be sought and academic auditing;
(r)the concessions or rebates in fee and scholarships, if any, to be granted by the Private University to the students from economically or socially backward families, including Scheduled Castes, Scheduled Tribes, other Backward Classes and differently abled students; and
(s)commitment to follow the norms of the regulatory bodies.