Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(1) in The Dedicated Freight Corridor Railway General Rules, 2018

(1)The Loco pilot shall not take his train from a block station to the next block station unless he has been given an authority to proceed,-
(a)on double line, by the taking 'OFF' of the last Stop signal, and on single line either-
(i)by a token for the block section, extracted from the electric block instrument, or
(ii)by taking 'OFF' of the last Stop signal where either token less electric block instrument or axle counters or continuous track circuits are provided;
(b)by a line clear ticket-
(i)conveyed or transmitted on secured means of communication in accordance with special instructions.
(ii)delivered by hand after it is signed and stamped by Station Master on duty.