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[Cites 0, Cited by 0] [Section 97(1)] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(1)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)by a line clear ticket-
(i)conveyed or transmitted on secured means of communication in accordance with special instructions.
(ii)delivered by hand after it is signed and stamped by Station Master on duty.