Delhi High Court - Orders
Satish Kumar vs State on 12 February, 2021
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~R-34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 290/2009
SATISH KUMAR ..... Appellant
Through Mr. R.P. Luthra, Advocate
versus
STATE ..... Respondent
Through Ms. Meenakshi Chauhan, APP
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 12.02.2021 At the request of Mr. R.P. Luthra, learned counsel appearing for the appellant, adjourned to 12.03.2021.
SUBRAMONIUM PRASAD, J. FEBRUARY 12, 2021 pst $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.A. 1456/2010 KRISHAN KUMAR ..... Appellant Through versus CBI ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.A. 75/2009 V.K. BHATIA ..... Appellant Through versus CBI ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.A. 1013/2011 ALKA SINGH ..... Appellant Through versus STATE ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.A. 148/2010 VISHAL SHARMA ..... Appellant Through versus DIRECTORATE OF REVENUE INTELLIGENCE ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.M.C. 3879/2015 NISHANT PITTI ..... Petitioner Through versus STATE OF NCT OF DELHI & ANR ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.A. 190/2010 SOM NATH SHARMA ..... Appellant Through versus DRI ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.M.C. 3965/2015 SONILA MEHRA ..... Petitioner Through versus STATE OF NCT OF DELHI & ANR ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.A. 284/2010 PURSHOTTAM LAL ..... Appellant Through versus DIRECTORATE OF REVENUE INTELLIGENCE ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.A. 363/2009 V.C. SAXENA ..... Appellant Through versus CBI ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.A. 151/2010 DINESH @ KALIA ..... Appellant Through versus STATE (NCT) OF DELHI ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.A. 1557/2011 STATE ..... Appellant Through versus SURJEETSINGH & ORS ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.A. 178/2010 DEVENDER @ LALA ..... Appellant Through versus STATE (NCT) OF DELHI ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.M.C. 2526/2019 M/S PRAKASH INDUSTRIES LTD & ANR ..... Petitioner Through versus DIRECTORATE OF ENFORCEMENT & ANR ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.A. 204/2010 AJIT ..... Appellant Through versus STATE NCT OF DELHI ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.REV.P. 732/2018 M/S PRAKASH INDUSTRIES LTD ..... Petitioner Through versus UNION OF INDIA & ANR ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.A. 1066/2010 BIR SINGH ..... Appellant Through versus THE STATE OF THE NCT OF DELHI ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.M.C. 4509/2019 RAJENDER DHUPAR & ANR.
..... Petitioner Through versus STATE & ORS.
..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.A. 1431/2010 JAI PRAKASH @ BHURA ..... Appellant Through versus STATE (NCT OF DELHI) ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.REV.P. 189/2016 STATE ..... Petitioner Through versus RAJAN YADAV ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.REV.P. 457/2016 STATE ..... Petitioner Through versus JITENDER @ JEETU @ BHANJA ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.REV.P. 664/2016 M/S OM INVESTOR & DEVELOPERS ..... Petitioner Through versus STATE (GOVT OF NCT DELHI) & ANR ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.REV.P. 28/2018 TAPAN KUMAR JANA ..... Petitioner Through versus CHANDNI & ORS ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.REV.P. 93/2018 STATE ..... Petitioner Through versus VIPIN SHARMA ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.REV.P. 197/2018 SURENDER @ TANNU @ TANVA ..... Petitioner Through versus STATE OF NCT OF DELHI ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.REV.P. 208/2018 HEMANT KUMAR ..... Petitioner Through versus STATE & ANR ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.REV.P. 264/2018 POONAM VERMA ..... Petitioner Through versus RAJ KUMAR ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.REV.P. 419/2018 ANAND KUMAR SINGHAL ..... Petitioner Through versus CENTRAL BUREAU OF INVESTIGATION ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.REV.P. 470/2018 STATE OF NCT DELHI ..... Petitioner Through versus LAXMI NARAYAN @ LALLA & ORS ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.REV.P. 485/2018 RAJ KUMAR ..... Petitioner Through versus POONAM SHARMA ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.REV.P. 595/2018 SANJAY RAGHAV ..... Petitioner Through versus THE STATE ( GOVT OF NCT OF DELHI) ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.REV.P. 623/2018 CHANDRA SHEKHAR SHARMA ..... Petitioner Through versus STATE (N.C.T OF DELHI) ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.REV.P. 725/2018 SANJAY TANEJA ..... Petitioner Through versus MADHU TANEJA ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.REV.P. 801/2018 SMT. MADHU TANEJA & ANOTHER ..... Petitioner Through versus SHRI SANJAY TANEJA ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.REV.P. 876/2018 ARIF ..... Petitioner Through versus THE STATE (GOVT. OF NCT OF DELHI) & ANR.
..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.REV.P. 886/2018 CENTRAL BUREAU OF INVESTIGATION ..... Petitioner Through versus K K GUPTA & ORS.
..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.REV.P. 1132/2018 R.K. YADAV ..... Petitioner Through versus STATE ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.REV.P. 407/2016 M/S D-KOHINOOR WORLDWIDE PVT LTD & ANR ..... Petitioner Through versus STATE & ANR ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.REV.P. 35/2018 SMT REKHA & ANR ..... Petitioner Through versus BISHAMBER NATH ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.REV.P. 108/2018 LALIT MOHAN ..... Petitioner Through versus BHAVNA & ANR ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD ORDER % 12.02.2021 SUBRAMONIUM PRASAD, J FEBRUARY 12, 2021 Click here to check corrigendum, if any