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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(1) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(1)If there is only one candidate, for the election of President of a Water Users'.Association or for the election of a member from any constituency for which election is to be held and his nomination has been accepted, the election officer shall declare him duly elected. If number of valid nominated candidates is more than one, the election officer shall assign a symbol to each candidate out of following -
(i)Hand pump
(ii)Radio/TV
(iii)Pump set
(iv)Telephone
(v)Electric pole
(vi)Sword
(vii)Bus
(viii)Cycle
(ix)Umbrella
(x)Spade
(xi)Cart
(xii)Watch
(xiii)Lock.
N.B. - If the number of contesting candidate exceeds 13 the Election Officer may allot any other symbol (other than symbol of any political party)