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State of Andhra Pradesh - Section

Section 67 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

67. Cause-List:

(1)Every Court shall post on its notice board a cause-list of suits, petitions, applications, appeals and other matters to be heard on the next working day setting out the serial number, short cause-title of each case and the names of the Advocates.
(2)Unless the Presiding Officer otherwise orders, the cases shall be called on the day and in the order in which they stand in the list.