Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Andhra Pradesh - Subsection Section 67(2) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980 (2)Unless the Presiding Officer otherwise orders, the cases shall be called on the day and in the order in which they stand in the list.
