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State of Punjab - Section

Section 25 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

25. Monthly Account.

(1)At the end of each month, a monthly account in Form FBA 8. shall be drawn up by the Panchayat Sam in and forwarded to the Zila Parishad, with a copy to Director by the 20th of the following month. The Zila Parishad shall consolidate the monthly account of all the Panchayat Samitis in the district according to their stages (i.e., putting Pre-l xtension Sam it is first to be followed by stage 1,11 and III) and forward it by 30th of the following month to the Director with its observation in regard to the stow or rapid pace of expenditure in the various Panchayat Samitis within its jurisdiction
(2)The Zila Parishad shall also prepare its own monthly account in Form FBA-8, and forward it to the Government by the 20th of the following month.