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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Punjab - Subsection

Section 25(2) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(2)The Zila Parishad shall also prepare its own monthly account in Form FBA-8, and forward it to the Government by the 20th of the following month.