Section 17 in Arunachal Pradesh Nursing Council Act, 2011
17. Persons entitled for registration under the this Act.
(a)Nurses, (b) Nurse Midwives, (c) Lady Health Visitors (d) Health Workers (Female) and Auxiliary Nurse-cum- Midwives who have undergone the course of training as prescribed by the Indian Nursing Council from the recognized training Institutions, and passed the examination and fulfilled such further conditions as may be prescribed.
