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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 17(a) in Arunachal Pradesh Nursing Council Act, 2011

(a)Nurses, (b) Nurse Midwives, (c) Lady Health Visitors (d) Health Workers (Female) and Auxiliary Nurse-cum- Midwives who have undergone the course of training as prescribed by the Indian Nursing Council from the recognized training Institutions, and passed the examination and fulfilled such further conditions as may be prescribed.