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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(1) in Inspector of Motor Vehicles, Class II, in the Gujarat State Transport Department, Competitive Examination Rules, 2011

(1)The syllabus for each of the papers shall be such as may be prescribed by the Commission and shall be supplied to the candidate along with the application form.