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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(vii) in The Bureau of Indian Standards (Recruitment to Administration, Finance and Other Posts) Regulations, 2007

(vii)It shall be permissible to draw up a reserved list in addition to the Select List of successful candidates for filling vacancies which shall remain valid for a period of one year from the date such list is drawn.