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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Chattisgarh - Subsection

Section 91(3) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(3)List of Deletions
Serial No. of Main List Name of voter
(1) (2)
 
Registration OfficerForm - 1(A)[See rule 10-1(1)]Office of Registration Officer
Place .............................. Date...........................
Notice: - Publication of voters list of panchayats.The residents within the area of gram panchayat are hereby notice that wardwise voters list of the gram panchayat situated in my jurisdiction have been published today. The voters list which is being published alongwith this notice, is available in my office of the concerned gram panchayat and janpad panchayat for free inspection.