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State of Chattisgarh - Section

Section 91 in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

91. Repeal.

- The Chhattisgarh Panchayat Nirvachan Niyam, 1994, are hereby repealed.Panchayat ElectionForm-1[See rule 9 (1)]Voters List
Name of Gram Panchayat ................................... Block ..........................
District ................................... Ward No. ....................
Serial number House number (if any) Name of Voter Name of father/ Husband Male/ Female Age
(1) (2) (3) (4) (5) (6)
 
Registration OfficerSupplementary Voters' ListWard Number.........................
(1)List of Additions
Serial number House number (if any) Name of Voter Name of father/ Husband Male/ Female Age
(1) (2) (3) (4) (5) (6)
 
(2)List of Corrections
Serial Number of Main List Name of Voter Existing Entry (which is to be corrected) Corrected entry
(1) (2) (3) (4)
 
(3)List of Deletions
Serial No. of Main List Name of voter
(1) (2)
 
Registration OfficerForm - 1(A)[See rule 10-1(1)]Office of Registration Officer
Place .............................. Date...........................
Notice: - Publication of voters list of panchayats.The residents within the area of gram panchayat are hereby notice that wardwise voters list of the gram panchayat situated in my jurisdiction have been published today. The voters list which is being published alongwith this notice, is available in my office of the concerned gram panchayat and janpad panchayat for free inspection.