Section 3(1)(ii) in The E-Waste (Management) Rules, 2016

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Union of India - Subsection

Section 3(1)(ii) in The E-Waste (Management) Rules, 2016

(ii)offers to sell under its own brand, assembled electrical and electronic equipment and their components or consumables or parts or spares produced by other manufacturers or suppliers; or

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Union of India - Subsection

Section 3(1)(ii) in The E-Waste (Management) Rules, 2016