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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(ix) in General Conditions of Tariff and Schedules of Tariff

(ix)In case of test benches which are meant for testing of motors or other load, the maximum capacity of the motor that can be connected to the test bench shall be included in the connected load. This would apply to only such points where portable motors can be installed and run.