Section 24 in The Rajasthan Weights and Measures (Enforcement) Rules, 1959
24. Duties of Inspectors.
- The duties of an Inspector are :-(a)Verification and stamping of weights and measures etc.(b)Inspections;(c)Collection of fees and other charges, and submission of the reports and returns prescribed in the rules or required by the Superintendents;(d)Safe custody of articles seized and detained in the course of his duty;(e)Safe and proper custody of the secondary and working standard and other equipment entrusted to his charge.(f)Maintenance of such books as may be specified by the Superintendent.
