Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Rajasthan - Subsection Section 24(c) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959 (c)Collection of fees and other charges, and submission of the reports and returns prescribed in the rules or required by the Superintendents;
