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[Cites 0, Cited by 0] [Section 3(8)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(8)(b) in The Rajasthan Veterinary Council Rules, 1988

(b)The last date for withdrawal of candidatures which shall be the second day after date for scrutiny of nominations or, if that day is a public holiday, the next, succeeding day which is not a public holiday;