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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(8) in The Rajasthan Veterinary Council Rules, 1988

(8)Appointment of dates for nomination etc. - (i) The Returning Officer shall, by notification in the Official Gazette of Rajasthan or in such other manner deemed fit, appoint.
(a)The date for making nomination which shall be the seventh day after the date of publication of the said notification or. if that day is public holiday, the next succeeding day, which is not a public holiday;
(b)The last date for withdrawal of candidatures which shall be the second day after date for scrutiny of nominations or, if that day is a public holiday, the next, succeeding day which is not a public holiday;
(c)The date on which a poll shall, if necessary, be taken, which shall be a date not earlier than the thirtieth day after the last date for withdrawal of candidature, and
(d)The date, the time and the place for counting of votes and for declaration of results which shall be beyond the third day from the date of the poll.
(ii)The notification issued under sub-rule 3(8) (i), shall also invite nomination of candidates for election to the State Council and specify the place at which the nomination papers are to be delivered.