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[Cites 0, Cited by 0] [Section 58(10)] [Section 58] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 58(10)(b) in The Securities And Exchange Board Of India (Depositories And Participants) Regulations, 1996

(b)The provisions of sub-regulations (1) to (9) shall mutatis mutandis apply in such cases of hypothecation: