Bombay High Court
The Automotive Reserarch Association ... vs Sachidanand Mahadeo Belhe on 13 January, 2023
Author: Madhav
Bench: Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 331 OF 2022
The Automotive Reserarch Association Of India....APPELLANT
Kothrud Pune- 411038 And Anr
V/S
Sachidanand Mahadeo Belhe ....RESPONDENT
WITH INTERIM APPLICATION NO. 2414 OF 2022 In Second Appeal 331 OF 2022 The Automotive Reserarch Association Of India....PETITIONER Kothrud Pune- 411038 And Anr V/S Sachidanand Mahadeo Belhe ....RESPONDENT Mr.A.K. Jalisatgi a/w. T.R. Yadav i/b.Vaibhav Jagdale for Appellants.
Mr.Ashwini N. Bandiwadekar for Respondent.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J DATE : 13th January, 2023 P.C. :
S. O. to 19/01/2023 ( at 02.30 pm).
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