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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Kerala - Subsection

Section 21(2) in Kerala Electricity Supply Code, 2005

(2)The Licensee shall provide the consumer, all information relating to previous billing period, free of charge, if requested. If the request pertains to period prior to the previous billing period, the Licensee may claim reasonable service charges.