Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1) in The Orissa Legislative Assembly ex-Members Pension Rules, 1979

(1)Payment of pension under the Pension Payment Order at the Treasury shall be made upon presentation of a bill in Form 'D'.