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State of Odisha - Section

Section 6 in The Orissa Legislative Assembly ex-Members Pension Rules, 1979

6. Manner of payment of pension.

(1)Payment of pension under the Pension Payment Order at the Treasury shall be made upon presentation of a bill in Form 'D'.
(2)The procedure for payment of pension at the Treasury in other respects shall be the same as in the case of civil pensioners.
(3)Such pensions are also payable through authorised public sector Banks are per Finance Department Office Memorandum No.45539, dated the 2nd September, 1977.