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[Cites 33, Cited by 0]

Calcutta High Court (Appellete Side)

Basanta Das vs State Of West Bengal & Ors on 24 January, 2024

Author: Debangsu Basak

Bench: Debangsu Basak

24.01.2024
Item Nos.51 to 324
Ct. No.29
CHC

                           WPA 2613 of 2018
                              Basanta Das
                                    Vs.
                       State of West Bengal & ors.
                                   With
                          WPA 22522 of 2018
                     Saddam Hossain Biswas & ors.
                                    Vs.
                       State of West Bengal & ors.
                                   With
                          WPA 22523 of 2018
                            Purbita Ray & ors.
                                    Vs.
                       State of West Bengal & ors.
                                   With
                          WPA 22550 of 2018
                         Prasanta Mandal & ors.
                                    Vs.
                       State of West Bengal & ors.
                                   With
                          WPA 22773 of 2018
                           Jearul Islam & ors.
                                    Vs.
                       State of West Bengal & ors.
                                   With
                          WPA 22780 of 2018
                       Kapil Kumar Mistry & ors.
                                    Vs.
                       State of West Bengal & ors.
                                   With
                          WPA 22782 of 2018
                           Sk. Insan Ali & ors.
                                    Vs.
                       State of West Bengal & ors.
                                   With
                          WPA 22785 of 2018
                           Rupali Nath & ors.
                                    Vs.
                       State of West Bengal & ors.
                                   With
                          WPA 22973 of 2018
                          Senarul Islam & ors.
                                    Vs.
                       State of West Bengal & ors.
                                   With
                          WPA 16844 of 2019
                             Swagata Biswas
                                    Vs.
                          2




            State of West Bengal & ors.
                        With
               WPA 18355 of 2019
                IA NO: CAN/1/2020
                  Mousumi Mondal
                        Vs.
   W.B. Central School Service Commission & ors.
                        With
               WPA 19273 of 2019
                   Mamoni Basak
                        Vs.
            State of West Bengal & ors.
                        With
               WPA 19278 of 2019
                  Masuma Parveen
                        Vs.
            State of West Bengal & ors.
                        With
               WPA 19749 of 2019
                 Chandra Rani Paul
                        Vs.
            State of West Bengal & ors.
                        With
               WPA 20404 of 2019
                  Julekha Mandal
                        Vs.
            State of West Bengal & Ors.
                        With
               WPA 20776 of 2019
                  Phalguni Rakshit
                         Vs
            State of West Bengal & Ors.
                        With
               WPA 20778 of 2019
                    Soma Biswas
                        Vs.
            State of West Bengal & Ors.
                        With
               WPA 21665 of 2019
              Biswajit Debnath & ors.
                        With
            State of West Bengal & ors.
                        With
               WPA 18627 of 2019
              Haimanti Kundu & Ors.
                        Vs.
West Bengal Central School Service Commission & Ors.
                        with
               WPA 20045 of 2019
                  Debashree Patra
                        Vs.
                  WBCSSC & anr.
                        With
               WPA 21923 of 2019
                            3




                   Kartick Sau & anr.
                           Vs.
              State of West Bengal & ors.
                          with
                 WPA 22119 of 2019
                  IA NO:CAN/1/2020
                    Shampa Sarkar
                           Vs.
    The WB Central School Service Commission & anr.
                          With
                 WPA 23259 of 2019
                    Satadal Mondal
                           Vs.
              State of West Bengal & ors.
                          With
                 WPA 23454 of 2019
                 Mahasin Kamal & ors.
                           Vs.
              State of West Bengal & ors.
                          With
                 WPA 23946 of 2019
                Moumita Samanta & ors.
                           Vs.
     W.B. Central School Service Commission & ors.
                          with
                  WPA 8078 of 2020
                   Nadia Parvin Mou
                           Vs.
The West Bengal Central School Service Commission & ors.
                          With
                  WPA 8555 of 2020
                       Ajoy Mondl
                           Vs.
  West Bengal Central School Service Commission & anr.
                          With
                 WPA 11455 of 2020
                    Mallika Thander
                           Vs.
The West Bengal Central School Service Commission & anr.
                          with
                  WPA 7592 of 2021
                     Rina Karmakar
                           Vs.
              State of West Bengal & ors.
                          With
                  WPA 8003 of 2021
                    Amarjeet Kumar
                           Vs.
              State of West Bengal & Ors.
                          With
                  WPA 8264 of 2021
                Hafizur Rahaman & anr.
                           Vs.
              State of West Bengal & ors.
                4




               With
     WPA 10938 of 2021
      IA NO:CAN/1/2021
         (file in dept.)
    Tridib Sundar Bahadur
                Vs.
  State of West Bengal & ors.
               with
     WPA 10947 of 2021
        Gobinda Mandal
                Vs.
  State of West Bengal & ors.
               With
     WPA 10949 of 2021
         Prasanta Das
                Vs.
  State of West Bengal & ors.
               With
     WPA 10960 of 2021
           Sudip Bala
                Vs.
  State of West Bengal & ors.
               With
     WPA 13700 of 2021
     IA NO: CAN/3/2023
         CAN/4/2023
         CAN/5/2023
         CAN/6/2023
         CAN/8/2023
         CAN/13/2023
         CAN/16/2023
         CAN/17/2023
         CAN/18/2023
         CAN/20/2023
         CAN/21/2023
         CAN/22/2023
         CAN/23/2023
         CAN/24/2024
         CAN/25/2024
         CAN/26/2024
         CAN/27/2024
         CAN/28/2024
         CAN/29/2024
         CAN/30/2024
         CAN/31/2024
       Setab Uddin & ors.
                Vs.
The State of West Bengal & ors.
               With
     WPA 13701 of 2021
     IA NO: CAN/1/2022
    Md Abdul Gani Ansari
                Vs.
  State of West Bengal & ors.
              5




            With
   WPA 13721 of 2021
       (File in dept.)
        Sovan Kundu
             Vs.
State of West Bengal & ors.
            With
   WPA 13727 of 2021
       (File in dept.)
     Suvankar Mondal
             Vs.
State of West Bengal & ors.
            with
   WPA 13863 of 2021
      Shireen Mustafi
             Vs.
State of West Bengal & ors.
            With
   WPA 13885 of 2021
       (File in dept.)
        Kanai Haldar
             Vs.
State of West Bengal & ors.
            With
   WPA 15137 of 2021
       (File in dept.)
 Md Ismail Hossain & anr.
             Vs.
State of West Bengal & ors.
            With
   WPA 15154 of 2021
       (File in dept.)
        Ainal Hoque
             Vs.
State of West Bengal & ors.
            with
   WPA 16443 of 2021
     Ruksana Khatun
             Vs.
State of West Bengal & ors.
            With
   WPA 16444 of 2021
  Samsuzzaman Mondal
             Vs.
State of West Bengal & ors.
            With
   WPA 16448 of 2021
        Runa Khatun
             Vs.
State of West Bengal & ors.
            With
   WPA 16450 of 2021
      (File in deptt.)
       Nasrin Khatun
              6




             Vs.
State of West Bengal & ors.
            With
   WPA 16476 of 2021
       (File in dept.)
     Md Masikul Anam
             Vs.
State of West Bengal & ors.
            with
   WPA 16481 of 2021
Mostafizur Rahaman & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 16484 of 2021
       Ashoke Biswas
             Vs.
State of West Bengal & ors.
            With
   WPA 16487 of 2021
       Sukanta Malik
             Vs.
State of West Bengal & ors.
            With
   WPA 16489 of 2021
       Pallabi Naskar
             Vs.
State of West Bengal & ors.
            With
   WPA 16505 of 2021
         Rekha Roy
             Vs.
State of West Bengal & ors.
            With
   WPA 16519 of 2021
       Prasanta Barui
             Vs.
State of West Bengal & ors.
            With
   WPA 16858 of 2021
       (File in dept.)
    Bilkis Khatun & anr.
             Vs.
State of West Bengal & ors.
            with
   WPA 16859 of 2021
  Ishita Debsarma & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 16860 of 2021
Radhabendra Garai & ors.
             Vs.
State of West Bengal & ors.
              7




            With
   WPA 16879 of 2021
   Tama Hossain & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 16880 of 2021
    Rubia Khatun & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 16889 of 2021
       (File in dept.)
     Rakibur Sk & ors.
             Vs.
State of West Bengal & ors.
            with
   WPA 16896 of 2021
  Shrabani Saha & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 16930 of 2021
    Anima Ghosh & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 16948 of 2021
       Poli Das& ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 16960 of 2021
     Md. Tasiul Haque
             Vs.
State of West Bengal & ors.
            With
   WPA 16968 of 2021
   Mithun Sarkar & ors.
             Vs.
State of West Bengal & ors.
            with
   WPA 17273 of 2021
   IA NO: CAN/1/2022
       Nasrin Khatun
             Vs.
State of West Bengal & ors.
            With
   WPA 18379 of 2021
   Kalyan Mandal & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 18381 of 2021
              8




    IA NO: CAN/1/2023
Sarmin Nahar Khatun & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 18383 of 2021
    Barnali Saha & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 18385 of 2021
    IA NO:CAN/1/2023
   Haimanti Bitter & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 18387 of 2021
      Baki Balla & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 18388 of 2021
 Mogibar Rahaman & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 18460 of 2021
       (File in dept.)
        Saranjit Roy
             Vs.
State of West Bengal & ors.
            with
   WPA 18470 of 2021
      Hara Sankar Roy
             Vs.
State of West Bengal & ors.
            With
   WPA 18487 of 2021
   Prokash Ghosh & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 18491 of 2021
           Amit Let
             Vs.
State of West Bengal & ors.
            With
   WPA 18496 of 2021
        Atikuzzaman
             Vs.
State of West Bengal & ors.
            With
   WPA 18499 of 2021
        Rijia Begum
              9




              Vs.
State of West Bengal & ors.
             With
   WPA 18801 of 2021
     Sangita Banerjee
              Vs.
State of West Bengal & ors.
             With
   WPA 18994 of 2021
         Lipi Khatun
              Vs.
State of West Bengal & ors.
             With
   WPA 18995 of 2021
       Samim Islam
              Vs.
State of West Bengal & ors.
             With
   WPA 19475 of 2021
      Dilruba Khatun
              Vs.
State of West Bengal & ors.
             With
   WPA 19477 of 2021
        Shilpa Patra
              Vs.
State of West Bengal & ors.
             With
   WPA 19478 of 2021
       Monoj Ghosh
              Vs.
State of West Bengal & ors.
             With
   WPA 19580 of 2021
       Sewly Khatun
              Vs.
State of West Bengal & ors.
             With
   WPA 20906 of 2021
  Prosanta Ruidas & ors.
              Vs.
State of West Bengal & ors.
             with
   WPA 21258 of 2021
    Barnali Dhar & ors.
              Vs.
State of West Bengal & ors.
             With
   WPA 21261 of 2021
      Toyab Rahaman
              Vs.
State of West Bengal & ors.
             With
   WPA 21263 of 2021
                     10




              Samim Seikh & anr.
                       Vs.
          State of West Bengal & ors.
                      With
             WPA 21266 of 2021
           Sumaitrai Biswas & anr.
                       Vs.
          State of West Bengal & ors.
                      With
             WPA 21267 of 2021
                 (File in dept.)
             Md Jasimuddin & ors.
                       Vs.
          State of West Bengal & ors.
                      with
             WPA 21268 of 2021
                  Anup Gupta
                       Vs.
          State of West Bengal & ors.
                      With
             WPA 21317 of 2021
               Rathin Roy & ors.
                       Vs.
          State of West Bengal & ors.
                      With
             WPA 21430 of 2021
                 (File in dept.)
Priyanka Dutta Samaddar @ Priyanka Samaddar
                       Vs.
          State of West Bengal & ors.
                      With
               WPA 781 of 2022
                 (File in dept.)
                   Sudip Saha
                       Vs.
          State of West Bengal & ors.
                      With
             WPA 1618 of 2022
                 (File in dept.)
               Dipti Saha & anr.
                       Vs.
          State of West Bengal & ors.
                      with
             WPA 5538 of 2022
              IA NO:CAN/2/2022
                  CAN/3/2022
                  CAN/4/2024
                 Anindita Bera
                       Vs.
          State of West Bengal & ors.
                      With
             WPA 5786 of 2022
               Rajkumar Middya
                       Vs.
              11




 State of West Bengal & ors.
             With
    WPA 5788 of 2022
         Papia Tahmin
              Vs.
 State of West Bengal & ors.
             With
    WPA 6550 of 2022
     Pamela Das & ors.
               vs.
 State of West Bengal & ors.
             With
    WPA 7201 of 2022
        (File in dept.)
   Shampa Biswas & ors.
              Vs.
 State of West Bengal & ors.
             with
    WPA 7346 of 2022
  Salauddin Hossain & ors.
              Vs.
 State of West Bengal & ors.
             With
    WPA 7347 of 2022
Meherunnessa Khatun & ors.
              Vs.
 State of West Bengal & ors.
             With
    WPA 20389 of 2022
        (File in dept.)
    IA NO: CAN/1/2022
     Md Rukumuddin Sk
              Vs.
 State of West Bengal & ors.
             with
    WPA 21332 of 2022
 Suman Chakraborty & ors.
              Vs.
 State of West Bengal & ors.
             With
    WPA 21334 of 2022
 Srikanta Chatterjee & ors.
              Vs.
 State of West Bengal & ors.
             With
    WPA 21340 of 2022
 Debasmita Pradhan & ors.
              Vs.
 State of West Bengal & ors.
             with
    WPA 21344 of 2022
   Madhusudan Pal & ors.
              Vs.
 State of West Bengal & ors.
             12




           With
   WPA 21346 of 2022
  Moumita Ghosh & ors.
            Vs.
State of West Bengal & ors.
           With
   WPA 21349 of 2022
   Sk Hasib Imam & ors.
            Vs.
State of West Bengal & ors.
           With
   WPA 21350 of 2022
   Swarup Sarkar & ors.
            Vs.
State of West Bengal & ors.
           with
   WPA 25380 of 2022
    IA NO: CAN/1/2023
        CAN/3/2023
        CAN/4/2023
        CAN/5/2023
        CAN/6/2024
        CAN 7/2024
 Subhamay Bhunia & ors.
            Vs.
State of West Bengal & ors.

            With
   WPA 26770 of 2022
     Prabir Chatterjee
             Vs.
State of West Bengal & ors.
            With
   WPA 27886 of 2022
       (File in dept.)
   Sk Mustafa Ali & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 28197 of 2022
       (File in dept.)
          Riya Pal
             Vs.
State of West Bengal & ors.
            with
     MAT 85 of 2023
      CAN 3 of 2024

 Gopinath Bhanja & Ors.
          Vs.
   Setab Uddin & Ors
          With
           .

MAT 124 of 2023 13 Hafizur Rahaman & Ors.

Vs. Setab Uddin With MAT 244 of 2023 IA No.: CAN/1/2023 Soumen Kumar Das & Ors.

Vs. State of West Bengal & Ors.

With MAT 245 of 2023 Arup Sarkar & Ors.

Vs. Subhamay Bhunia & Ors.

With MAT 290 of 2023 Pritisha Das & ors.

Vs. Subhamay Bhunia & ors.

With MAT 304 of 2023 Nirupam Das & ors.

Vs. State of West Bengal & ors.

With WPA 362 of 2023 CAN 1 of 2023 Shyamal Dutta & Ors.

Vs. State of West Bengal & Ors.

With MAT 557 of 2023 IA NO: CAN/1/2023 Brajadulal Giri & ors.

Vs. State of West Bengal & ors.

WPA 1066 of 2023 Rima Dutta Vs. State of West Bengal & Ors.

With WPA 1070 of 2023 Rumpa Mondal Vs. State of West Bengal & ors.

With WPA 1072 of 2023 14 Laltu Mistry Vs. State of West Bengal & Ors.

With WPA 1075 of 2023 Soumen Biswas Vs. State of West Bengal & Ors.

With WPA 2081 of 2023 (File in dept.) Ali Zinna & ors.

Vs. State of West Bengal & ors.

with WPA 2496 of 2023 Riya Roy Khanra Vs. State of West Bengal & Ors.

With WPA 2967 of 2023 Gopinath Bhanja & ors.

Vs. State of West Bengal & ors.

With WPA 2984 of 2023 Shrabanti Halder Vs. State of West Bengal & ors.

With WPA 3126 of 2023 (File in dept.) Subrata Ghosh & ors.

Vs. State of West Bengal & ors.

with WPA 3399 of 2023 Shraboni Dutta & Anr.

Vs. State of West Bengal & Ors.

With WPA 3846 of 2023 IA NO:CAN/1/2024 (File in dept.) Baby Biswas & anr.

Vs. State of West Bengal & ors.

with WPA 3990 of 2023 Suvadip Manna Vs. State of West Bengal & Ors.

With 15 WPA 4117 of 2023 File lying in Court Room no.18 Kalyan Kumar Giri Vs. State of West Bengal & ors.

with WPA 4213 of 2023 Pragati Saha Vs. State of West Bengal & ors.

With WPA 4313 of 2023 Sarama Ghosh Vs. State of West Bengal & Ors.

with WPA 4556 of 2023 Susmita Pal & ors.

Vs. State of West Bengal & ors.

with WPA 5134 of 2023 Ananya Mahapatra Vs. The State of West Bengal & ors.

With WPA 5526 of 2023 Namita Adak & ors.

Vs. State of West Bengal & ors.

With WPA 5531 of 2023 Hasanur Jaman and anr.

Vs. State of West Bengal & ors.

With WPA 5797 of 2023 Prasanjit Paul & ors.

Vs. State of West Bengal & ors.

With WPA 5799 of 2023 Md Mamun Rasid & ors.

Vs. State of West Bengal & ors.

With WPA 5804 of 2023 (File in dept.) Sandip Kumar Das & ors.

Vs. State of West Bengal & ors.

With WPA 5805 of 2023 (File in dept.) 16 Sutapa Biswas & ors.

Vs. State of West Bengal & ors.

with WPA 5807 of 2023 (File in dept.) Atanu Kumar Maiti & ors.

Vs. State of West Bengal & ors.

with WPA 5810 of 2023 (File in dept.) Nabanita Saha & ors.

Vs. State of West Bengal & ors.

with WPA 5953 of 2023 Brajadulal Giri & ors.

Vs. State of West Bengal & ors.

With WPA 6164 of 2023 Sanatan Mondal & Ors.

Vs. State of West Bengal & Ors.

With WPA 6282 of 2023 Pratima Maiti, Vs. State of West Bengal & ors.

With WPA 6577 of 2023 Kuheli Ghosh and others Vs. State of West Bengal & ors.

With WPA 6915 of 2023 Arpita Hazra Vs. State of West Bengal & Ors.

with WPA 7370 of 2023 Palash Mondal & ors.

Vs. State of West Bengal & ors.

With WPA 7528 of 2023 (File in dept.) Setab Uddin & ors.

Vs. State of West Bengal & ors.

with WPA 7952 of 2023 17 Supriti Paria Vs. State of West Bengal & ors.

With WPA 8044 of 2023 (File in dept.) Riya Bhandari & ors.

Vs. State of West Bengal & ors.

with WPA 9105 of 2023 Pravati Das Vs. State of West Bengal & Ors.

With WPA 9327 of 2023 Krishnendu Duta & ors.

Vs. State of West Bengal & ors.

With WPA 10387 of 2023 Rita Gayen Vs. State of West Bengal & ors.

with WPA 10614 of 2023 IA NO: CAN/1/2023 Khayrul Anam Mondal & anr.

Vs. State of West Bengal & ors.

With WPA 14439 of 2023 (File in dept.) Senarul Islam Vs. State of West Bengal & ors.

with WPA 17679 of 2023 Aribillah Gazi Vs. State of West Bengal & ors.

With WPA 18401 of 2023 (File in dept.) Jagannath Sadhukhan & ors.

Vs. State of West Bengal & ors.

With WPA 21000 of 2023 (File in dept.) Pradyut Ghosh.

Vs. State of West Bengal & ors.

With 18 WPA 21211 of 2023 (File in dept.) Priyanka Mukhopadhyay.

Vs. State of West Bengal & ors.

with WPA 23761 of 2023 Barnali Saha Vs. State of West Bengal & Ors.

With WPA 24247 of 2023 Aditi Jana Vs. State of West Bengal & ors.

with WPA 26848 of 2023 Yakub Alam Vs. State of West Bengal & Ors.

with WPA 366 of 2024 Suman Kumar Dey Vs. State of West Bengal & ors.

with WPA 18034 of 2018 Krishnapada Mondal Vs. State of West Bengal & ors.

with WPA 20034 of 2019 Mahadeb Duley & ors.

Vs. State of West Bengal & ors.

with WPA 10772 of 2021 Tathagata Nandy & ors.

Vs. State of West Bengal & ors.

with WPA 12266 of 2021 IA NO: CAN/1/2021 CAN/2/2021 CAN/3/2021 CAN/4/2021 CAN/5/2021 CAN/6/2022 CAN/8/2024 19 CAN/9/2024 Sandeep Prasad & ors.

Vs. State of West Bengal & ors.

with WPA 18585 of 2021 IA NO: CAN/5/2023 CAN/6/2024 CAN/7/2024 CAN/8/2024 CAN 9/2024 CAN/10/2024 Luxmi Tunga & ors.

Vs. State of West Bengal & ors.

with WPA 19977 of 2021 Milan Roy & ors.

Vs. State of West Bengal & ors.

With WPA 20070 of 2021 (File in dept.) Rishav Sarkar.

Vs. State of West Bengal & ors.

with WPA 8598 of 2022 Anirban Bhattacharya Vs. State of West Bengal & ors.

With WPA 14630 of 2022 (File in dept.) Soumen Bhattacharya & ors.

Vs. State of West Bengal & ors.

with WPA 14670 of 2022 Delip Ruidas Vs. State of West Bengal & Ors.

With WPA 19053 of 2022 Tonmay Bera & Ors.

Vs. State of West Bengal & Ors.

with WPA 27164 of 2022 Sarbani Mondal 20 Vs. State of West Bengal & ors.

With WPA 27166 of 2022 Asha Singha Vs. State of West Bengal & ors.

With WPA 27168 of 2022 Arjun Barui & ors.

Vs. State of West Bengal & ors.

With MAT 250 of 2023 IA NO:CAN/1/2023 CAN/2/2023 CAN/3/2023 Achinta Kr. Mondal Vs. State of West Bengal & ors.

with MAT 259 of 2023 IA No.: CAN 1 of 2023 CAN 2 of 2023 CAN 3 of 2023 CAN 4 of 2024 Samiran Maity & ors.

Vs. Laxmi Tunga & ors.

With MAT 274 of 2023 IA No.: CAN 1 of 2023 Achinta Kr Mondal & Ors.

Vs. Laxmi Tunga & Ors.

With MAT 275 of 2023 Aritra Saha Vs. Laxmi Tunga & ors.

with MAT 276 of 2023 IA No.: CAN/ 1/ 2023 CAN/ 2/2023 Susovan Satpathi & Ors.

Vs. Laxmi Tunga & Ors.

With MAT 284 of 2023 IA No.: CAN 1 of 2023 CAN 2 of 2023 21 Arnab Paul Chowdhury & Ors.

Vs. Laxmi Tunga & Ors.

With MAT 318 of 2023 IA NO:CAN/1/2023 Rakhi Das Maity & ors.

Vs. Laxmi Tunga With MAT 334 of 2023 IA NO:CAN/1/2023 Prodip Kumar Roy & ors.

Vs. Laxmi Tunga & ors.

With MAT 336 of 2023 IA NO:CAN/1/2023 Bablu Sardar & ors.

Vs. Laxmi Tunga & ors.

With MAT 338 of 2023 IA NO:CAN/1/2023 Pandab Gorai & ors.

Vs. Laxmi Tunga & ors.

With MAT 342 of 2023 IA NO:CAN/1/2023 Tanmoy Dey and ors.

Vs. Laxmi Tunga & ors.

With MAT 343 of 2023 IA NO:CAN/1/2023 Gobinda Biswas & ors.

Vs. Laxmi Tunga & ors.

With MAT 344 of 2023 IA NO:CAN/1/2023 Juel Sarkar & ors.

Vs. Laxmi Tunga & ors.

With MAT 345 of 2023 IA NO:CAN/1/2023 Nuralam Sk. & ors.

Vs. Laxmi Tunga & ors.

With 22 MAT 346 of 2023 IA NO:CAN/1/2023 Papiya Dutta & ors.

Vs. Laxmi Tunga & ors.

With MAT 358 of 2023 IA NO:CAN/1/2023 Biplab Sarkar & ors.

Vs. Laxmi Tunga & ors.

With MAT 359 of 2023 IA NO:CAN/1/2023 Nimai Barman & ors.

Vs. Laxmi Tunga & ors.

With MAT 361 of 2023 IA NO:CAN/1/2023 Anup Dutta & ors.

Vs. Laxmi Tunga & ors.

With MAT 382 of 2023 IA NO:CAN/1/2023 Bishnupriya Mondal & ors.

Vs. Laxmi Tunga & ors.

With WPA 13590 of 2023 (File in dept.) Mehebub Hasana & ors.

Vs. State of West Bengal & ors.

with WPA 26895 of 2023 (File in dept.) Soumen Kumar Mondal Vs. State of West Bengal & ors.

with WPA 26897 of 2023 (File in dept.) Ajitesh Mondal.

Vs. State of West Bengal & ors.

with WPA 26900 of 2023 (File in dept.) Mrityunjay Mondal 23 Vs. State of West Bengal & ors.

with WPA 20022 of 2019 Pampa Biswas Vs. State of West Bengal & ors.

With WPA 20029 of 2019 Mallika Mandal & anr.

Vs. State of West Bengal & ors.

with WPA 20039 of 2019 Javed Hyder & ors.

Vs. State of West Bengal & ors.

with WPA 3654 of 2021 Saikat Adhikari & ors.

Vs. State of West Bengal & ors.

With WPA 10764 of 2021 Prasenjit Mandal & ors.

Vs. State of West Bengal & ors.

with WPA 12270 of 2021 IA NO:CAN/1/2022 CAN/2/2022 CAN/3/2022 CAN/7/2023 CAN/8/2024 CAN/9/2024 Sabina Yeasmin & ors.

Vs. State of West Bengal & ors.

With WPA 18589 of 2021 Saikh Dil Mahammad & ors.

Vs. State of West Bengal & ors.

With WPA 18590 of 2021 Amit Ghosh Vs. State of West Bengal & ors.

With 24 WPA 18593 of 2021 Biswajit Roy Vs. State of West Bengal & ors.

With WPA 19975 of 2021 Prodip Dey & ors.

Vs. State of West Bengal & ors.

With WPA 8614 of 2022 Sanju Panda & ors.

Vs. State of West Bengal & ors.

With WPA 14525 of 2022 Abhranil Das Vs. State of West Bengal & ors.

With WPA 14634 of 2022 (File in dept.) Joydeb Mondal & ors.

Vs. State of West Bengal & ors.

with WPA 17340 of 2022 Sk Nagimul Haque Vs. State of West Bengal & ors.

With WPA 19060 of 2022 Kanchan Rani Maicap & Ors.

Vs. State of West Bengal & Ors.

With WPA 27161 of 2022 (File in dept.) Krishna Nandi & ors.

Vs. State of West Bengal & ors.

with MAT 443 of 2023 IA NO:CAN/1/2023 Arup Ratan Show & ors.

Vs. Sabina Yeasmin & ors.

with MAT 457 of 2023 IA NO:CAN/1/2023 25 Subhadip Saha & ors.

Vs. Sabina Yeasmin & ors.

with MAT 458 of 2023 IA NO: CAN/2/2023 CAN/3/2024 CAN/4/2024 Subhadip Paik & ors.

Vs. Sabina Yeasmin & ors.

with MAT 476 of 2023 Koushik Mukherjee.

Vs. Sabina Yeasmin & ors.

with MAT 502 of 2023 IA NO:CAN/1/2023 Goutam Patra & ors.

Vs. Sabina Yeasmin & ors.

with MAT 470 of 2023 IA NO:CAN/1/2023 Debasis Roy & ors.

Vs. Sabina Yeasmin & ors.

With MAT 480 of 2023 (File lying in Court room no.8.) Arpita Maiti Vs. State of West Bengal & ors.

with MAT 521 of 2023 IA NO:CAN/1/2023 Kaji Enamul Hoque & ors.

Vs. Sabina Yeasmin & ors.

With WPA 13595 of 2023 (File in dept.) Biplab Samanta & ors.

Vs. State of West Bengal & ors.

with WPA 30065 of 2017 Prasanta Kumar Dey Vs. 26 State of West Bengal & ors.

With WPA 12662 of 2018 Biswajit Biswas & ors.

Vs. State of West Bengal & ors.

With WPA 22777 of 2018 Abu Torap Molla & ors.

Vs. State of West Bengal & ors.

With WPA 7425 of 2020 IA NO:CAN/1/2020 Kkali (Ranjit) Mondal Vs. State of West Bengal & ors.

With WPA 7616 of 2020 IA NO:CAN/1/2020 (File in dept.) Sathi Mondal Das Vs. State of West Bengal & ors.

with WPA 7630 of 2020 IA NO:CAN/1/2020 (File in dept.) Sarmistha Pandit Vs. State of West Bengal & ors.

with WPA 8536 of 2020 Latarani As.

Vs. State of West Bengal & ors.

With WPA 8266 of 2021 Monika Sarkar.

Vs. State of West Bengal & ors.

With WPA 10316 of 2021 (File in dept.) Sabita Biswas Vs. State of West Bengal & ors.

with WPA 10929 of 2021 (File in dept.) Laxmi Paul.

Vs. 27 State of West Bengal & ors.

With WPA 16902 of 2021 Soma Biswas & ors.

Vs. State of West Bengal & ors.

with WPA 16936 of 2021 Sk. Najrul Hoque & ors.

Vs. State of West Bengal & ors.

With WPA 18475 of 2021 Ilias Sk Vs. State of West Bengal & ors.

With WPA 19000 of2021 (File in dept.) Arpita Karmakar Vs. State of West Bengal & ors.

with WPA 21312 of 2021 Srimanta Maity & ors.

Vs. State of West Bengal & ors.

With WPA 5405 of 2022 (File in dept.) Priti Mukherjee Vs. State of West Bengal & ors.

with WPA 5406 of 2022 IA NO:CAN/1/2022 CAN/3/2022 CAN/4/2022 CAN/5/2022 CAN/6/2022 CAN/7/2022 CAN/11/2023 CAN/12/2023 CAN/21/2023 CAN/22/2023 CAN/23/2023 CAN/24/2023 CAN/25/2023 CAN/26/2023 CAN/27/2024 CAN/28/2024 CAN/29/2024 CAN 30/2024 28 CAN 31/2024 CAN/32/2024 Babita Sarkar.

Vs. State of West Bengal & ors.

with WPA 25379 of 2022 Paly Debnath & ors.

Vs. State of West Bengal & ors.

With WPA 26756 of 2022 Baneshwar Bera & ors.

Vs. State of West Bengal & ors.

With WPA 27457 of 2022 (File in dept.) Pradip Hait & ors.

Vs. State of West Bengal & ors.

with WPA 160 of 2023 Kuheli Ghosh Vs. State of West Bengal & ors.

With MAT 950 of 2023 IA NO:CAN/1/2023 (File in dept.) Babita Sarkar.

Vs. State of West Bengal & ors.

with WPA 1079 of 2023 Julekha Mandal Vs. State of West Bengal & Ors.

With WPA 1080 of 2023 Dipanwita Das Vs. State of West Bengal & Ors.

With WPA 1083 of 2023 Isha Sk. & Anr.

Vs. State of West Bengal & Ors.

With WPA 1086 of 2023 Rumki Sutradhar Vs. State of West Bengal & Ors.

29

with MAT 1302 of 2023 Tanmoy Sinha & Ors.

Vs. Babita Sarkar & Ors.

With MAT 1304 of 2023 Supratim Manna & Ors.

Vs. Babita Sarkar & Ors.

With WPA 2077 of 2023 IA NO:CAN/1/2023 (File in dept.) Moumita Mondal & ors.

Vs. State of West Bengal & ors.

with WPA 2982 of 2023 Dilip Kumar Mondal & ors.

Vs. State of West Bengal & ors.

With WPA 4715 of 2023 Shilpi Saha Vs. State of West Bengal & ors.

With WPA 7532 of 2023 IA NO:CAN/1/2023 (File in dept.) Pranab Maji & ors.

Vs. State of West Bengal & ors.

With WPA 7533 of 2023 (File in dept.) Onkar Nath Sasmal & ors.

Vs. State of West Bengal & ors.

with WPA 9315 of 2023 Biswajit Biswas & ors.

Vs. State of West Bengal & ors.

with WPA 10617 of 2023 Nandita Sarkar Vs. State of West Bengal & Ors.

30

With WPA 14104 of 2023 Rita Sarkar (Das) Vs. State of West Bengal & ors.

With WPA 14434 of 2023 (File in dept.) Laxman Sarkar Vs. State of West Bengal & ors.

with WPA 15374 of 2023 (File in dept.) Biswajit Jayswal & anr.

Vs. State of West Bengal & ors.

with WPA 18400 of 2023 (File in dept.) Mihir Baral & ors.

Vs. State of West Bengal & ors.

with WPA 21210 of 2023 (File in dept.) Falguni Dutta Vs. State of West Bengal & ors.

with WPA 22860 of 2023 Lipika Pal Vs. State of West Bengal & ors.

With WPA 23652 of 2023 Mira Roy Vs. State of West Bengal & Ors.

Mr. Bikash Ranjan Bhattacharyya, Ld. Sr. Advocate Mr. Sudipto Das Gupta, Mr. Bikram Banerjee, Mr. Arkadeb Biswas Mr. Arka Nandy, Mr. Saikat Sutradhar, Mr. Sandip Sutradhar, Mr. Suthirtha Nayek, Ms. Sinjini Chakraborty ... for the writ petitioners 31 Mr. Golam Mohiuddin, Ms. Puja Mondal ... for the petitioners in WPA 20045 of 2019, WPA 22119 of 2019, WPA 8078 of 2020, WPA 8555 of 2020, WPA 11455 of 2020, WPA 13700 of 2021, WPA 10614 of 2023, WPA 17679 of 2023 WPA 8536 of 2020,.

Mr. Anindya Bose, Mr. Apalak Basu, Mr. Arkadipta Sengupta, Mr. Nazir Ahammed, Ms. Pritha Bhaumik ... for the respondent nos.6 to 8 in WPA 21665 of 2019.

Mr. Anindya Lahiri, Mr. Arkadipta Sengupta, Ms. Aayeshi Mukherjee ... for the petitioners in WPA 3846 of 2023.

Mr. Vishak Bhattacharya, Ms. Biyanka Bhattacharya ... for the petitioner in WPA 5406 of 2022(CAN 12 of 2023).

Mr. Sudip Ghosh Chowdhury, Ms. Shreyeta Mitra ... for the added respondent in WPA 5406 of 2022.

Mr. Bikash Ranjan Bhattacharya, Ld. Sr. ADvocate Mr. Firdous Samim, Ms. Gopa Biswas, Ms. Payel Shome, Ms. Sampriti Saha, Ms. Purba Mukherjee, Ms. Mohona Das ... for the respondents in MAT 85 of 2023, MAT 124 of 2023, MAT 250 of 2023 to MAT 382 of 2023, MAT 950/23, MAT 1302 of 2023, MAT 1304 of 2023, MAT 1072/23, MAT 1070/23, .

Mr. Bikash Ranjan Bhattacharya, Ld. Sr. Advocate.

Mr. Firdous Samim, Ms. Gopa Biswas, Ms. Payel Shome, Ms. Sampriti Saha, Ms. Purba Mukherjee, Ms. Mohona Das ... for the petitioner in WPA 7592 of 2021 to WPA 21268 of 2021, WPA 5786 of 2022 to WPA 7347 of 2022, WPA 18585 of 2021, WPA 32 8598 of 2022 to WPA 27164 of 2022,WPA 27168 of 2022, WPA 18589 of 2021 to WPA 18593 of 2021, WPA 8614 of 2022, WPA 8266 of 2021, WPA 16936 of 2021, WPA 5406 of 2022. WPA 5786/22 to WPA 20389/22, WPA 27886/22, WPA 2081/23, WPA 3126/23, WPA 5804/23 to WPA 5810/23,, WPA 7528/23, WPA 8044/23, WPA 9105/23, WPA 14634/22, WPA 13595/23, WPA 7616/20, WPA 7630/20, WPA 8266/21 to WPA 19000/21, WPA 5405/22, WPA 5406/22, WPA 27457/22, WPA 2077/23, WPA 7532/23, WPA 7533/23, WPA 14434/23, WPA 15374/23, WPA 18400/23, WPA 21210/23 Mr. Ujjal Ray, Mr. Arpa Chakraborty ... for the added party-respondent in CAN 17 of 2023 in WPA 13700 of 2021. Mr. Kalyan Kumar Bandopadhyay, Sr. Advocate Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Mr. Samrat Dey Paul, Ms. Pranati Das, Mr. Anish Chakraborty ..for the appellants in WPA 13700/2021 Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Ms. Pranati Das, Mr. Anish Chakraborty ..for the appellants in WPA 5538 of 2022, WPA 25380 of 2022, MAT 124 of 2023, MAT 245 of 2023, WPA 362 of 2023, WPA 5526 of 2023, WPA 5531 of 2023, WPA 5797 of 2023, WPA 5799 of 2023, WPA 6164 of 2023, WPA 10614 of 2023, WPA 18585 of 2021 and MAT 458 of 2023 Mr. Biswabrata Basu Mallick,Ld. A.G.P. Ms. Mrinalini Majumdar ..for the State in WPA 23761 of 2023 and WPA 26848 of 2023 Mr. Shaktipada Jana, Mr. Subhojyoti Das ... for the addition of party in WPA 13700 of 2021.

Mr. Amitava Choudhuri, Mr. N. Roy, Mr. Chandan Chakraborty ... for the petitioner in WPA 366 of 2024.

Mr. Arindam Chattopadhyay, Ms. Lipika Chatterjee ... for the State in WPA 2613 of 2018, WPA 18034 of 2018, WPA 19749 of 2019, WPA 8614 33 of 2022, WPA 5406 of 2022, WPA 16936 of 2021, MAT 1302 of 2023, WPA 13846 of 2023, WPA 1080 of 2023, WPA 1072 of 2023, WPA 18627 of 2019, WPA 2613 of 2018, WPA 3846/23,.

Mr. S.P. Lahiri, Mr. Rajesh Naskar .. for the addition of party in WPA 13700 of 2021, WPA 5406 of 2022.

Mr. Soumya Majumdar, Mr. Puspal Chakraborty, Ms. Prisanka Ganguly, Mr. Soumyadeep Sarkar ... for the appellant in MAT 244 of 2023.

Mr. Amiya Kumar Datta, Mr. Dipanjan Chatterjee, Mr. Swadesh Priyo Ghosh, Mr. Santanu Talukdar, Ms. Sananda Bhattacharya, Ms. Barna Das ... for the added respondent nos.476 to 642 in WPA 12270 of 2021.

Mr. Amiya Kumar Datta, Mr. Dipanjan Chatterjee, Mr. Swadesh Priyo Ghosh, Mr. Santanu Talukdar, Ms. Sananda Bhattacharya, Ms. Barna Das ... for the added respondent nos.9 to 20 in WPA 20022 of 2019.

Mr. Bikash Ranjan BHattacharrya, Ld. Sr. Advocate Mr. Sudipta Dasgupta, Mr. Bikram Banerjee, Mr. Arka Deb Biswas, Ms. Dipa Acharyya, Mr. Arka Nandy, Mr. Saikat Sutradhar ... for the petitioner in WPA 5538 of 2022, WPA 25380 of 2022, WPA 26770 of 2022, WPA 2984 of 2023, WPA 10614 of 2023, WPA 20034 of 2019, WPA 10772 of 2021, WPA 12266 of 2021, WPA 20022 of 2019, WPA 20029 of 2019, WPA 20039 of 2019, WPA 3654 of 2021, WPA 10764 of 2021, WPA 12270 of 2021, WPA 19975 of 2021, WPA 25379 of 2022, WPA 26756 of 2022, WPA 2982 of 2023 .. for the respondent/writ petitioner in MAT 245 of 2023, Mat 443 of 2023 to MAT 521 of 2023).

34

Mr. Kalyan Bandopadhyay, Ld. Sr. Advocate Mr. Suman Sengupta, Mr. Rahul Kumar Singh .. for the respondent nos.118 to 362 in WPA 18585 of 2021.

Mr. Sirsanya Bandopadhyay, Ld. Jr. Standing Counsel Mr. Arka Kumar Nag .. for the State in WPA 22522 of 2018, WPA 13700 of 2021, WPA 25380 of 2022, WPA 12270 of 2021, WPA 14525 of 2022, WPA 5406 of 2022, MAT 85 of 2023, MAT 557 of 2023, MAT 250 of 2023, MAT 274 of 2023, WPA 5393 of 2023.

Mr. Kanak KIran Bandopadhyay ... for the SSC in WPA 2613 of 2018, WPA 20778 fo 2019, WPA 21923 of 2019, WPA 18034 of 2018, WPA 20039 of 2019, WPA 30065 of 2017, WPA 8536 of 2020.

Mr. Supriyo Chattopadhyay, Ld. AGP Ms. Iti Dutta .... For the State in WPA 16859 of 2021, WPA 18385 of 2021, WPA 19478 of 2021, WPA 21332 of 2022, WPA 20022 of 2019.

Ms. Koyeli Bhattacharyya, Mr. Partha Ganguly ... for the WBBSE Mr. Sudip Ghosh Chouwdhury ... for the added respondents in WPA 5406 of 2022, WPA 10964 of 2021.

Mr. Pramit Kumar Roy, Ms. Sahedli Sen, Mr. Rajiv Mullick, Ms. Ayantika Saha, Mr. A. Bandopadhyay ... for the applicant in WPA 18585 of 2021.

Mr. Shaunak Ghosh, Mr. Rajib Mullick, Ms. Ayantika Saha Mr. Anindya Sundar Das, Mr. R. D. Banerjee ... for the applicant in CAN 6 of 2024 in WPA 18585 of 2021 and in CAN 7 of 2024 in WPA 25380/22.

Mr. Pramit Kumar Ray, Ld. Sr. Advocate Mr. Shaunak Ghosh, Ms. Saheli Sen, 35 Mr. Rajib Mullick, Ms. Ayantika Saha ... for the applicant in CAN 7 of 2024 in WPA 18585 of 2021.

Mr. Siddhartha Banerjee, Mr. Rajiv Mullick, Ms. Ayantika Saha ... for the applicant in WPA 25380 of 2022, MAT 304 of 2023, for the petitioners in WPA 7952 of 2023, CAN 5 of 2024 in WPA 25380 of 2022.

Mr. Sounak Ghosh, Mr. Anindya Sundor Das, Mr. R. D. Banerjee ... for the applicant in CAN 7 of 2024 in WPA 25380 of 2022.

Mr. L.K. Gupta, Ld. Sr. Advocate Mr. S. Banerjee, Mr. A.B. Das, Ms. S. Chongdar, Mr. S.N. Ghosh ... for the applicants in CAN 21 of 2023 and CAN 22 of 2023 in WPA 5406 of 2022.

Mr. Joydeep Kar, Ld, Sr. Advocate Mr. Abhratosh Majumdar, Ld. Sr. Advocate Mr. Siddhartha Banerjee, Mr. A.B. Das, Ms. S. Chongdar, Mr. S.N. Ghosh .. for the applicant in WPA 25380 of 2022, MAT 290 of 2023.

Mr. Joydeep Kar, Ld. Sr. Advocate Mr. Siddhartha Banerjee, Ms. Saheli Sen, Mr. Rajib Mullick, Ms. Ayantika Saha ... for the petitioner in MAT 304 of 2023, MAT 557 of 2023, WPA 5953 of 2023.

Mr. Siddhartha Banerjee, Mr. Rajib Mullick, Ms. Ayantika Saha .. for the petitioner in WPA 7952 of 2023, the applicant in CAN 5 of 2023 in WPA 25380 of 2022.

Mr. L. K. Gupta, Sr. Advocate Mr. Siddhartha Banerjee, Mr. Abhisek Baran Das, Mrs. Srijoni Chongdar, Mr. Sudipta Nayan Ghosh 36 .. for the applicant in CAN 21/23/ CAN 22/23 in WPA 5405/2022.

Mr. L. K. Gupta, Sr. Advocate Mr. Siddhartha Banerjee, Mr. Abhisek Baran Das, Mrs. Srijoni Chongdar, Mr. Sudipta Nayan Ghosh .. for the applicant in CAN 3/23 CAN 4/23 in WPA 25380/2022.

Mr. Joydeep Kar, Ld. Sr. Advocate Mr. Abhrotosh Majumdar, Mr. Siddhartha Banerjee, Ms. Saheli Sen, Mr. Rajiv Mallick, Ms. Ayantika Saha ... for the petitioners in WPA 5953 of 2023.

Mr. Sourav Sengupta ... for the applicant in CAN 3 of 2024 in MAT 85 of 2023.

Mr. Bhaskar Prasad, Vaisya, Ld. AGP Mr. Gourav Das ... for the State in WPA 23652 of 2023. Mr. Tapas Singha Roy .. for the appellant in MAT 476 of 2023. Ms. Lakshmi Shaw ... for the petitioner in WPA14670 of 2022. Mr. P.S. Bhattacharyaa, Mr. G.K. Das, Mr. Kapil Chandra Sahoo ... for the addition of parties in MAT 458 of 2023.

Mr. Dhiraj Kumar Trivedi, LD. DSGI Mr. Samrat Goswami .... For the ED in WPA 13700 of 2021, WPA 13701 of 2021, WPA 17273 of 2021, WPA 5538 of 2022, WPA 12266 of 2021, WPA 12270 of 2021 and WPA 5406 of 2022.

Mr. S.P. Lahiri, Mr. Rajesh Naskar ... for the applicant in WPA 13700 of 2021, WPA 5406 of 2022.

Mr. Rittwik Pattanayak, Mr. Prosenjit Debnath ... for the respondent no.4 in WPA 18355 of 2019.

Mr. Rittwik Pattanayak 37 .. for the respondent no.641 and 642 in WPA 18593 of 2021.

Mr. Rittwik Pattanayak, Mr. S. Khandakar, Mr. S. Ghosh, Ms. Swati Jha ... for the applicant in WPA 13700 of 2021.

Mr. Amitava Chowdhury, Mr. Moniruzzaman, Mr. N. Roy, Mr. Chandan Chakraborty ... for the petitioner in WPA 366 of 2024.

Mr. Arup Kumar Lahiri, Mr. Debojyoti Dey ... for the applicant in WPA 5406 of 2022.

Mr. Partha Sarathi Das, Md. Hafiz Ali, Mr. Debojyoti Dey, Mr. Shanta Sarkar .. for the applicant in WPA 18381 of 2021.

Mr. Anindya Bose, Mr. Soumyo Sankar Chini ... for the appellant in MAT 259 of 2023. Mr. Anindya Bose, Ms. Snehal Seth ... for the respondent no.7 in WPA 21665 of 2019.

Mr. Anindya Bose ... for the petitioner in WPA 6282 of 2023.

Mr. Anindya Bose, Mr. Arka Sengupta, Ms. Pritha Bhowmik, Mr. Apalak Basu ... for the respondent nos.6,7 and 8 in WPA 4556 of 2023.

Mr. Munmun Tewary, Mr. Sanatan Panja ... for the State in WPA 3399 of 2023, WPA 3990 of 2023.

Mr. Shaktipada Jana, Mr. Subhojyoti Das .. for the added respondents in WPA 13700 of 2021.

Mr. P.S. Deb Barman, Mr. Shaharaya Alam, Mr. M. Nazar Chowdhury, Mr. Amit Gupta, Mr. R. D. Banerjee, Mr. Raja ADhikary 38 .. for the appellant in MAT 443 of 2023, MAT 502 of 2023, MAT 470 of 2023, MAT 521 of 2023, MAT 250 of 2023, MAT 274 of 2023, MAT 334 of 2023 (Item No.135) to MAT 382 of 2023 (Item No.146).

Mr. Rajnil Mukherjee, Mr. M.F. Rahaman, Ms. Debolina Sarkar, Mr. M.F. Rahaman, Mr. Subham Das, Ms. Satabdi Dey ... for the added party in MAT 250 of 2023.

Mr. Keshab Chandra Das ... for the addition of party in WPA 13700 of 2021.

Mr. Billwadal Bhattacharyya, Ld. DSGI Mr. Arijit Majumdar ... for the CBI Mr. Ali Ahsan Alamgir, Ms. Rabia Khatoon, Ms. Soma Mal, Ms. June Modak, Mr. Juel Rana ... for the petitioner in WPA 23259 of 2019.

Mr. Raju Bhatacharyya ... for the applicant in WPA 13700 of 2021.

Dr. Sutanu Kumar Patra, Ms. Supriya Dubey, Mr. Sunit Kumar Roy, Ms. Debolina Chakraborty ... for the WBCSSC Mr. Dilip Kumar Maity, Mr. Chandan Maity ... for the respondent nos.363 to 408 In WPA 18585 of 2021.

Mr. Subir Sanyal, Mr. Chitto Priya Ghosh, Mr. Sourajit Mukherjee, Mr. Amiya Kumar Datta, Mr. Dipanjan Chatterjee, Mr. Swadesh Priya Ghosh, Mr. Santanu Talukdar, Ms. Sananda Bhattacharya, Ms. Barna Das ... for the respondent nos.21,25,27,30,39,40,41,411,422,413 in WPA 12266 of 2021, for the added respondent nos.9-20 in WPA 20022/2019, for the added respondent nos.476-642 in WPA 12270/2021.

39

Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Mr. Samrat Dey Paul, Ms. Proniti Das, Mr. Anish Chakraborty ... for the applicant in WPA 5406 of 2022.

Mr. Asish Kumar Chowdhury, Mr. Rajiv Ghosh, Mr. Babhru Baran Bera .. for the appellants in MAT 284 of 2023, for the writ petitioners in WPA 12662 of 2018, WPA 22777 of 2018, WPA 21312 of 2021.

Mr. Supriyo Chattopadhyay, Ms. Sayantanee Bhattacharjee ..for the State in WPA 16450/21, WPA 18994/21, WPA 21430/21, WPA 4313/23, WPA 8598/22, WPA 18590/21, MAT 458/23, WPA 19000/21 and WPA 10617/23 Mr. Malay Singh Ms. Neelam Singh ..for the State in WPA 2496/2023 Mr. Sanjib Das ..for the State in WPA 22523/18 Added respondent no.15, in WPA 18585/2021 Mr. Partha Sarathi Bhattacharyya, Ld. Sr. Adv., Mr. Nilankan Banerjee ... for the added parties/applicants in WPA 5406 of 2022.

Mr. Partha Sarathi Bhattacharyya, Ld. Sr. Adv., Mr. Nilankan Banerjee ... for the added parties/applicants in CAN/29/24, CAN/30/24 in WPA 13700 of 2021 Mr. Ashis Kumar Chowdhury, Mr. Rajib Ghosh, Mr. Babhru Bahan Bera ... for the writ petitioners in WPA 22522 of 2018 to WPA 22973 of 2018, WPA 21923 of 2019, WPA 21317 of 2021, WPA 21332 of 2022 to WPA 21350 of 2022, WPA 9327/2023, WPA 9315/23, WPA 12662/18, WPA 21312/21.

Mr. Ashis Kumar Chowdhury, Mr. Rajib Ghosh, Mr. Babhru Bahan Bera ... for the petitioners in WPA 16844 of 2019 to WPA 21665 of 2019, WPA 21923 of 2019, WPA 8003 of 2021, appellants in MAT 284 of 2023, WPA 12662 of 2018, WPA 22777 of 2018, WPA 40 21312 of 2021, WPA 10387 of 2023, WPA 24247 of 2023, WPA 4715 of 2023, WPA 14104 of 2023, WPA 22860 of 2023, WPA 8264 of 2021.

Mr. Milon Mukherjee, Ld. Sr. Adv., Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Ms. Pranati Das, Mr. Anish Chakraborty ... for the applicants in WPA 2967 of 2023.

Mr. Pratik Dhar, Ld. Sr. Avocate Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Ms. Pranati Das, Mr. Anish Chakraborty ... for the applicants in WPA 5538 of 2022, WPA 25380 of 2022, MAT 85 of 2023 to MAT 245 of 2023, WPA 5526 of 2023, MAT 458 of 2023, WPA 6164 of 2023, WPA 18585 of 2021, WPA 5406 of 2022, MAT 1302 of 2023 MAT 124 of 2023, WPA 10614 of 2023, WPA 18470 of 2021.

Mr. Kalyan Bandyapadhyay, Ld. Sr. Adv., Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Ms. Pranati Das, Ms. Tannistha Lahiri, Mr. Anish Chakraborty ... for the applicants in WPA 13700 of 2021.

Mr. Kalyan Kumar Bandopadhyay, Sr. Adv., Mr. Suman Sengupta, Mr. Rahul Kumar Singh ..for the Respondent Nos. 118 to 362 in W.P.A. 18585 of 2021 Mr. Anindya Kumar Mitra, Ld. Sr. Adv., Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Mr. Samrat Dey Paul, Ms. Pranati Das, Mr. Anish Chakraborty ... for the applicants in WPA 7370 of 2023.

Mr. Anindya Kumar Mitra, Ld. Sr. Adv., Mr. P.S. Deb Barman, Mr. Amit Gupta, Md. Nazar Chowdhury, Mr. S. Alam, Mr. R. D. Banerjee ... for the applicants in CAN 5 of 2021 in WPA 12266 of 2021, for the appellants in MAT 334 of 2023 to MAT 382 of 2023. WPA 12270 of 41 2021, WPA 443 of 2023, WPA 502 of 2023, MAT 470 of 2023 MAT 521 of 2023, MAT 250 of 2023, MAT 274 of 2023 applicants in CAN 7 of 2023 in WPA 12270 of 2021, applicants in CAN 5 of 2023 in WPA 18585 of 2021. Mr. Avijit Sarkar, Mr. Suman Singh ..for the State in WPA 24247/23 Mr. Mukul Lahiri, Ld. Sr. Adv., Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Mr. Samrat Dey Paul, Ms. Pranati Das, Mr. Anish Chakraborty ... for the appellants in WPA 12270 of 2021.

Mr. Soumya Majumder, Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Mr. Puspal Chakraborty, Mr. Samrat Dey Pal, Ms. Pranati Das, Mr. Prisanka Ganguly, Mr. Soumyadeep Sarkar ... for the applicants in MAT 244 of 2023, WPA 4556 of 2023, MAT 1302 of 2023, WPA 5406/2022 Mr. Soumya Majumder, Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Ms. Pranati Das, Mr. Prisanka Ganguly, Mr. Anish Chakraborty ...for the appellant in MAT 1302/2023 Mr. Anirban Sen, Mr. Anindya Lahiri, Mr. Samrat Dey Paul, Ms. Pranati Das, Mr. Anish Chakraborty ..for the appellants in WPA 5406 of 2022 Mr. Puspal Chakraborty, Mr. Prisanka Ganguly, Mr. Soumyadip Sarkar ..for the appellants in WPA4556 of 2023 Mr. Biswaroop Bhattacharya, Mr. Pratick Majumder, Mr. Abul Mullick, Mr. Snehasis Dey ... for the added respondents in WPA 5406 of 2022.

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Mr. Utkarsh Kaushik, Ms. Devyani Ashra ... for the appellants in MAT 318 of 2023, MAT 276 of 2023.

Mr. Anindya Lahiri, Mr. Arkadipta Sengupta, Ms. Aayushi Mukherjee ..for the writ petitioner in WPA 3846/23 Mr. Puspal Chakraborty, Mr. Prisanka Ganguly, Mr. Soumyadip Sarkar ..for the writ petitioner in WPA 4556/23 Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Mr. Samrat Dey Paul, Ms. Pranati Das, Mr. A. Chakraborty ... for the added respondents in WPA 19273 of 2019, WPA 19278 of 2019, WPA 19749 of 2019, WPA 20776 of 2019, WPA 20778 of 2019, WPA 7532/2023, WPA 2077/2023, WPA 18475/21, WPA 10614/23.

Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Mr. Samrat Dey Paul, Ms. Pranati Das, Mr. A. Chakraborty ... for the appellants in WPA 25382/22, MAT 124/23, MAT 245/23, WPA 362/23, WPA 5526/23, WPA 6164/23, WPA 5531/23, WPA 5799/23, WPA 18585/21, MAT 458/23.

Mr. Ranajit Chatterjee, Mr. Aniruddha Mitra ... for the added respondents in WPA 5406 of 2022.

Md. Sarwar Jahan, Ms. Tapati Sarkar ... for the petitioner in WPA 5134 of 2023.

Mr. Anindya Lahiri, Ms. Pranati Das, Mr. Souvik Dere, Mr. Anis Chakraborty ... for the applicant in CAN 9 of 2024 in WPA 18585 of 2021.

Mr. Susanta Pal, Mr. Prabir Kumar Ray, Mr. Debasish Kar ... For the respondent nos. 6 and 7 in WPA 20404 of 2019 43 Mr. Utkarsh Kaushik, Ms. Devyani Ashra ...For the appellants in MAT 276 of 2023 and MAT 318 of 2023 Mr. Bhaskar Prasad Vaisya, Ld. AGP, Mr. Suman Dey ... for the State in WPA16844/2019, WPA 19273/2019, WPA 19278/2019, WPA 21665/2019, WPA 17273/2021, WPA 18379/2021, WPA 18381/2021, WPA 18470/2021, WPA 5810/23, WPA 18475/2021, WPA 21261/2021 21317/2021, WPA27164/2022, WPA12662/2018, WPA 21268 OF 2021,WPA 1079 OF 2023, WPA 2077/23 Mr. Bhaskar Prasad Vaisya, Ld. AGP, Mr. Mrinal Kanti Ghosh ... for the State in WPA 16481/2021, WPA 16948/ 2021, WPA 18801/2021, WPA25380/2022, WPA 30065/2017, WPA 14670 OF 2022, WPA 19060 OF 2022 Mr. Bhaskar Prasad Vaisya, Ld. AGP, Mr. Niloy Baran Mondal ... for the State in WPA 13863 of 2021, WPA 12266 of 2021 Mr. Bhaskar Prasad Vaisya, Ld. AGP, Mr. Sagnik Chatterjee ... for the State in WPA 22785/2018, WPA 16960/2021, WPA18379/2021, WPA18995/2021, WPA5538/2022, WPA7346/2022, WPA21334/2022, WPA20334/2019, WPA 18401/23, WPA 27168/23, WPA 18599/2 Mr. Bhaskar Prasad Vaisya, Ld. AGP, Mr. Arindam Chattopadhyay, Ms. Lipika Chatterjee ... for the State in WPA 19749/2019, WPA 8264/2021, WPA16487/2021, WPA18381/2021, WPA 20906/2021, WPA 8614/2022, WPA 16936/2021, WPA 5406/2022, WPA 1080 OF 2023, WPA 18034/2018, WPA 3846/2023, WPA 1072/2023, WPA 18627 OF 2019, WPA 2613/18, WPA 7532/23WPA 21266/21, WPA 6550/22, WPA 26895/23 Mr. Bhaskar Prasad Vaisya, Mr. Pinaki Bhattacharyya ..for the State in WPA 16968 of 2021, WPA 19477/2023 Mr. Bhaskar Prasad Vaisya, Ld. AGP, Mr. Ranjan Saha ... for the State in WPA 21266 of 2021, WPA 21340 of 2021, WPA 6550 of 2022 44 Mr. Bhaskar Prasad Vaisya, Ld. AGP, ...for the State in WPA 18589 of 2021 Mr. Bhaskar Prasad Vaisya, Ld. AGP, Mr. Gourab Das ...for the State in WPA 23652 of 2023, WPA 30065 of 2017 Mr. Bhaskar Prasad Vaisya, Ld. AGP Mr. Nilay Baran Mandal ..for the State in WPA 13863/21, WPA 12266/21 Mr. Koyeli Bhattacharyya ... for the WBBSE. Mr. Tanmoy Biswas, Ms. Antara Mukherjee ... for the respondent no.6 in WPA 16844 of 2019.

Mr. Partha Sarathi Bhattacharya, Sr. Adv., Mr. Nilankar Banerjee .... For the applicant/added party in CAN 29 of 2024 in WPA 13700 of 2021 and WPA 5406 of 2022.

Mr. Partha Sarathi Bhattacharyya, Ld. Sr. Advocate Mr. Anindya Bose, ... ... For the appellants in WPA 13700 of 2021.

Mr. Partha Sarathi Bhattacharyya, Ld. Sr. Advocate Mr. G.K. Das, Mr. Kapil Chandra Sahoo ...for the added parties in CAN 2 of 2023 in MAT 458 of 2023 Mr. Santanu Kr. MItra, Mr. Amartya Pal .. ...For the State in WPA 20776 of 2019 & WPA 16505 of 2021 Mr. Amiya Kumar Dutta, Mr. Dipanjan Chatterjee, Mr. Swadesh Priya Ghosh, Mr. Santanu Talukdar, Ms. Sananda Bhattacharya, Mr. Barna Das ... ...For the added respondent nos. 476 to 642 in WPA 12270 of 2021 and added respondent nos. 9-20 in WPA 20022 of 2019 Mr. Sudip Ghosh Chowdhury, Ms. Shreyeta Mitra .... ...For the respondents in WPA 10960 of 2021 and WPA 5406 of 2022 with CAN 27 of 2024 45 Mr. Tapas Singha Roy, .... ...For the appellant in MAT 476 of 2023 Mr. Amitava Chaudhuri, Mr. N. Ray, Mr. Chandan Chakraborty .. ...For the petitioner in WPA 366 of 2024 Mr. S. N. Mukherjee, sr. adv. Mr. Niraj Gupta, Ms. Afroja Nusrat, Mr. Hafizul Islam ... ...For the added respondent in CAN 13 of 2021 in WPA 13700 of 2021 Mr. Billwadal Bhattacharyya, Ld. DSGI Mr. Arijit Majumdar, ... ...For the CBI Mr. Kamal Mishra, Mr. Pratap Sanfui ... ...For the petitioner in WPA 18034 of 2018 Mr. Gourango Das, Mr. Kapil Chandra Sahoo .. ...For the added parties in CAN 2 of 2023 in MAT 1458 of 2023 Mr. Sankar Prasad Dalapati, Mr. Pritam Chowdhury, Mr. Safik Dewan, Mr. Tamal Taru Panda, Mr. Sourav Mondal ... ...For the petitioner in WPA 4117/23, WPA 4213 of 2023, WPA 6577 of 2023 and WPA 160 of 2023 Mr. Vishak Bhattacharya, Ms. Ruchika Chatterjee, Ms. Biyanka Bhattacharya ... ...For the applicant in CAN 12 of 2023 in WPA 5406 of 2022 Mr. Dibyendu Chatterjee, Mr. Pritam Majumdar, Mr. Rahul Deb Goenka, Mr. Mainak Singh Barma ... for the petitioner in WPA 362 of 2023.

Mr. Arup Kr. Lahiri, Mr. Debojyoti De ... ...For the added party in CAN 26 of 2023 in WPA 5406 of 2022 46 Mr. Santanu Maji, Mr. Subhayu Das ... for the petitioner in WPA 18627 of 2019, WPA 19053 of 2022 and WPA 19060 of 2022.

Mr. Partha Sarathi Das, Md. Hyafiz Ali, Mr. Shanta Sarkar, Mr. Debojyoti De .. ...For the added party in CAN 1 of 2023 in WPA 18381 of 2021.

Mr. Dhiraj Triwedi, Ld. DSG Mr. Samrat Goswami.

... for the ED Mr. Ritwik Pattanayak, Mr. Prosenjit Debnath ... for the respondent no.4 in WPA 18355 of 2019.

Mr. Pratik Dhar, Ld. Sr. Advocate Mr. Ritwik Pattanayak, Mr. S. Khandakhar, Mr. S. Ghosh, Ms. Swati Jha ... for the applicants in CAN 22 of 2023 in WPA 13700 of 2021.

Mr. Ritwick Pattanayak ... For the respondent nos.641 & 642 in WPA 12270 of 2021.

Mr. Jayanta Mitra, Ld. Sr. Advocate Mr. Yuvraj P. Narvankar, Ld. Sr. Advocate Mr. Supratim Dhar, Ms. Madhupriya, Mr. Hebzur Rahaman ... for the applicant CAN 6 of 2024 in WPA 25380 of 2022.

Mr. Kamalesh Bhattacharya, Mr. Mahadeb Sarkar, Mr. Bikash Chowdhury ...For the added respondent nos. 3, 5, 6 & 7 in WPA 18355 of 2019 Ms. Kakoli Samajpaty Ms. Sangita Jaugra Mr. Subhronil Roy ... for the petitioners in WPA 4313 of 2023.

Mr. Arunava Ghosh, Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Mr. Samrat Dey Paul, 47 Mr. Pranati Das, Mr. Anish Chakraborty ... ...For the appellant in MAT 85 of 2023 Ms. Kakali Samajpaty, Mr. Pramit Chakraborty ... For the petitioner in WPA 4313 of 2023 Mr. Sankar Nath Mukherjee Mr. Niraj Gupta Ms. Afroja Nusrat ..for the added respondent in CAN 13 of 2023 in WPA 13700 of 2021 Ms. Debyani Ashra ..for the applicant in MAT 345 of 2023, MAT 359 of 2023 Mr. Kanak Kiran Bandyoapdhyay ...for the SSC in WPA 2613/2018, WPA 18627/2019, WPA 21923/2019, WPA 18034/2018, WPA 20039/2019, WPA 30065/2017, WPA 8536/2020 Mr. Ranajit Chatterjee, Mr. Aniruddha Mitra ..for the added respondent in WPA 5406 of 2022 Mr. P.S. Bhattacharya, Sr. Advocate Mr. A. Maitra, Mr. S. P. Lahiri ..for the applicant in CAN 31/24 in WPA 13700/2021 Mrs. Kakali Samajpaty, Ms. Sangeeta Jangra ...for the petitioners in WPA 4313 of 2023 and for the private respondent in WPA 21266 of 2021 In Re: CAN/31/2024 in WPA 13700 of 2021 On the prayer made on behalf of the applicant, CAN/31/2024 filed in WPA 13700 of 2021 is allowed to the extent of addition of parties as prayed for.

Such application be also treated as affidavit-in- opposition to the main writ petition.

In Re: CAN/7/2024 in WPA 25380 of 2022 48 On the prayer made on behalf of the applicants, CAN/7/2024 filed in WPA 25380 of 2022 is allowed to the extent of addition of parties as prayed for.

Such application be also treated as affidavit-in- opposition to the main writ petition.

In Re: CAN/29/2024 and CAN/30/2024 in WPA 13700 of 2021 The applicants in CAN/29/2024 and CAN/30/2024 be added as party respondents in WPA 13700 of 2021.

Such applications be treated as affidavit-in- opposition to the main writ petition on behalf of such applicants.

In Re: CAN/5/2024 and CAN/10/2024 in WPA 18585 of 2021 On the prayer made on behalf of the applicants, CAN/5/2024 and CAN/10/2024 filed in WPA 18585 of 2021 are allowed to the extent of addition of parties as prayed for.

Such applications be also treated as affidavit-in- opposition to the main writ petition.

In Re: CAN/7/2023 and CAN/9/2024 in WPA 12270 of 2021 On the prayer made on behalf of the applicants, CAN/7/2023 and CAN/9/2024 filed in WPA 12270 of 2021 are allowed to the extent of addition of parties as prayed for.

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Such applications be also treated as affidavit-in- opposition to the main writ petition.

In Re: CAN/12/2023, CAN/29/2024 and CAN/32/2024 in WPA 5406 of 2022 On the prayer made on behalf of the applicants, CAN/12/2023, CAN/29/2024 and CAN/32/2024 filed in WPA 5406 of 2022 are allowed to the extent of addition of parties as prayed for.

Such applications be also treated as affidavit-in- opposition to the main writ petition.

In Re: CAN/9/2024 in WPA 18585 of 2021 On the prayer made on behalf of the applicant, CAN/9/2024 filed in WPA 18585 of 2021 is allowed to the extent of addition of parties as prayed for.

Such application be also treated as affidavit-in- opposition to the main writ petition.

In Re: CAN/6/2024 in WPA 25380 of 2022 On the prayer made on behalf of the applicant, CAN/6/2024 filed in WPA 25380 of 2022 is allowed to the extent of addition of parties as prayed for.

Such application be also treated as affidavit-in- opposition to the main writ petition.

Supplementary affidavit and notes of arguments filed on behalf of the petitioners in WPA 14670 of 2022 be taken on record.

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Exception to the affidavit of Central Bureau of Investigation (CBI) already filed in Court be taken on record.

At the commencement of hearing Mr. Bikash Ranjan Bhattacharya, learned Senior counsel appearing for the petitioners, seeks leave to rely upon an affidavit affirmed by one Anindita Bera on January 24, 2024, petitioner of WPA 5538 of 2022. He draws the attention of the Court to the contents of such affidavit and submits that, in response to a Right To Information Application made on February 24, 2021 the School Service Commission by a writing dated January 18, 2024 stated that, School Service Commission possess the OMR sheet. He draws attention of the Court to the photocopy of the OMR sheet as made over to Anindita Bera by the School Service Commission. He submits that the School Service Commission is in possession of the OMR sheet and therefore School Service Commission be directed to produce the same.

Learned Senior Advocate Mr. Lakshmi Gupta appearing for some of the applicants refers to the order of the Hon'ble Supreme Court. He submits that, peacemeal introduction of material should not be allowed.

Mr. Anindya Kumar Mitra, learned Senior Advocate appearing for some of the applicants 51 submits that, the date for production of the seized electronic devises ends today. He submits that, Court should not permit introduction of materials such as the supplementary affidavit from time to time. He submits that, there is a procedure established by law, if, the parties requires to introduce any evidence. He contends that, Court is in the midst of hearing. Court regulated the time of the learned counsel appearing for the respective parties to make their submissions.

Since hearing commenced, no further evidence should be allowed to be introduced. Referring to the provisions of Right To Information Act, 2005, he submits that, the documents sought to be introduced is without jurisdiction and should be ignored by the Court.

Mr. Pratik Dhar, learned Senior Advocate appearing for some of the applicants submits that no importance should be attached to the supplementary affidavit. He contends that, the Court should conclude the hearing instead of allowing the parties any opportunity to introduce further evidence in the proceeding.

Mr. Kalyan Bandyopadhyay, learned Senior Advocate appearing for some of the applicants refers to the order dated June 24, 2022 passed by the learned Single Judge. He submits that, the Hon'ble Supreme Court restrained publication of the OMR in 52 the public forum. He submits that provisions of the Evidence Act are required to be considered by the Court prior to deciding on the admissibility of the evidence. Affidavit filed today should not be taken on record. The so-called OMR sheet annexed to the affidavit should not be taken as sacrosanct.

Mr. Biswaroop Bhattacharya, learned advocate appearing for some of the applicants submits that provisions of Section 65B of the Evidence Act should be considered.

Learned Deputy Solicitor General submits that, seized electronic devices were sent for forensic examination to Hyderabad and the Central Forensic Science Laboratory at Hyderabad who by writing declined to examine the same since the materials contained in the electronic devices were voluminous in nature. Hyderabad CFSL was returning such materials. He submits that, materials are expected to reach Kolkata by January 29, 2024.

We considered the submissions of the respective counsel.

No doubt, the hearing of the matters commenced on January 15, 2024 and that some of the learned counsel concluded their submissions.

Others are yet to address the Court.

In the course of hearing, on January 18, 2024, one of the applicants requested inspection of the OMR 53 sheet. Such prayer was considered and an order passed with regard thereto. It is thereafter that, one of the petitioners is seeking to introduce a supplementary affidavit.

Supplementary affidavit of Anindita Bera be kept with the record. Decision on admissibility of the same is postponed.

CBI was directed to produce the seized electronic devices preferably by today.

CBI is unable to do so. Reason ascribed by the CBI is that the devices are with the Central Forensic Science Laboratory Hyderabad and is in the process of being transmitted to Kolkata and is expected to reach Kolkata on January 29, 2024.

In such circumstances, it would be appropriate to permit the parties in the proceeding one opportunity to rely upon documents/materials that they wish to rely upon in this proceeding. Parties will produce the originals or such evidence as in their possession.

Parties are at liberty to do so by February 5, 2024.

List these matters on February 5, 2024.

(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.)