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State of Rajasthan - Section

Section 1 in The Manual of Departmental Orders

1.

- The establishment of the Irrigation Branch comprises the following:-
(a)Administrative, Executive, Revenue etc.
(i)The Rajasthan Service of Engineers.
(ii)The Rajasthan Subordinate Engineering Service.
(iii)The Rajasthan Deputy Collector's Service.
(iv)The Rajasthan Ziladar's Service.
(v)The Subordinate Revenue Establishment (Amins, Patwaris, Girdawars, Muhafizes etc.)
(vi)The Ministerial Establishment (Clerks, Munshis, signallers, Draftsmen etc.)
(vii)The water Regulation Establishments.
(viii)The Class IV Establishment (Peons, Dafadars, Barkandazes and Sawars, etc.)
The rules regarding recruitment, organisation, pay and promotion in of these services will be issued separately by Government.Section IIDuties of the Engineer Officers of the public works Department, Irrigation Branch