Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Rajasthan - Subsection Section 1(a) in The Manual of Departmental Orders (a)Administrative, Executive, Revenue etc.(i)The Rajasthan Service of Engineers.(ii)The Rajasthan Subordinate Engineering Service.(iii)The Rajasthan Deputy Collector's Service.(iv)The Rajasthan Ziladar's Service.(v)The Subordinate Revenue Establishment (Amins, Patwaris, Girdawars, Muhafizes etc.)(vi)The Ministerial Establishment (Clerks, Munshis, signallers, Draftsmen etc.)(vii)The water Regulation Establishments.(viii)The Class IV Establishment (Peons, Dafadars, Barkandazes and Sawars, etc.)
