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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(1) in C.T. University Act, 2016

(1)The Finance Committee shall consist of the following members, namely :-
(i) the Vice-Chancellor; : Chairperson
(ii) the Dean, Academic Affairs; : Member
(iii) the Registrar; : Member
(iv) two persons nominated by the Society out of whomone shall be afinancial expert; and : Member
(v) the Chief Finance and Accounts Officer. : Member - Secretary