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[Section 18]
[Entire Act]
State of Punjab - Subsection
Section 18(1) in C.T. University Act, 2016
| (i) | the Vice-Chancellor; | : Chairperson |
| (ii) | the Dean, Academic Affairs; | : Member |
| (iii) | the Registrar; | : Member |
| (iv) | two persons nominated by the Society out of whomone shall be afinancial expert; and | : Member |
| (v) | the Chief Finance and Accounts Officer. | : Member - Secretary |