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State of Punjab - Section

Section 18 in C.T. University Act, 2016

18. The Finance Committee.

(1)The Finance Committee shall consist of the following members, namely :-
(i) the Vice-Chancellor; : Chairperson
(ii) the Dean, Academic Affairs; : Member
(iii) the Registrar; : Member
(iv) two persons nominated by the Society out of whomone shall be afinancial expert; and : Member
(v) the Chief Finance and Accounts Officer. : Member - Secretary
(2)The members nominated by the Society shall hold office for a period of two years.