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State of Punjab - Section
Section 18 in C.T. University Act, 2016
18. The Finance Committee.
| (i) | the Vice-Chancellor; | : Chairperson |
| (ii) | the Dean, Academic Affairs; | : Member |
| (iii) | the Registrar; | : Member |
| (iv) | two persons nominated by the Society out of whomone shall be afinancial expert; and | : Member |
| (v) | the Chief Finance and Accounts Officer. | : Member - Secretary |