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State of Rajasthan - Section
Section 16 in The Rajasthan Public Trust Rules, 1962
16. Maintenance of Registers and Books by Assistant Commissioners.
In connection with the registration of public trusts, the Assistant Commissioner shall maintain the following registers and books in the forms shown against each:| 1. Register of Public Trust. | Form 1 |
| 2. Register of decisions received from the Commissioner | Form 2 |
| 3. Register of decision of Courts communicate to the AssistantCommissioner | Form 3 |
| 4. Register of Changes. | Form 4 |
| 5. Book relating to immovable property situated in the regionbelonging to a public trust registered in another region. | Form 5 |