Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Mizoram - Subsection Section 75(1) in Mizoram Liquor (Prohibition and Control) Rules, 2014 (1)Confiscated IMFL and overseas liquor fit for human consumption shall be sold by means of auction to retail vendors and holders of permit for consumption only;
