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State of Madhya Pradesh - Section

Section 27 in The M.P. State University Service Rules, 1983

27. Incidence of leave charges etc.

- The incidence of leave charges, transit pay anti allowances including traveling allowances of members of the Service transferred from one University to another shall be regulated in accordance with the following principles, namely :-
(a)When a member of the Service is transferred from one University to another, his transit pay and allowances shall be borne by the University to which he is transferred.
(b)Before the member of the Service is allowed to draw his pay and allowances in the University to which he has been transferred, he shall produce a certificate from the Finance Officer of the University in which he had been serving before such transfer specifying the period up to which and the rate, at which he has drawn his pay and allowances in such University, and the amounts outstanding against him.
(c)Leave salary shall be borne by the University from where such member proceeds on leave.