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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(b) in The M.P. State University Service Rules, 1983

(b)Before the member of the Service is allowed to draw his pay and allowances in the University to which he has been transferred, he shall produce a certificate from the Finance Officer of the University in which he had been serving before such transfer specifying the period up to which and the rate, at which he has drawn his pay and allowances in such University, and the amounts outstanding against him.