Bombay High Court
Asian Natural Resources (India) Ltd. ... vs Vitol S. A. And The Court Receiver High ... on 28 June, 2019
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS NO. 14 OF 2017
In
EXECUTION APPLICATION 240 OF 2011
Asian Natural Resources (india) Ltd. (bhatia ....Petitioner
International Ltd.)(org. Claimant/awd. Debtor)
V/S
Vitol S. A. (org. Res. /awd. Holder)( Applicant) ....Respondent
WITH CHAMBER SUMMONS NO. 339 OF 2017 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder) And Bhatia ....Respondent Clobal Trading Ltd And 2 Ors (respondent) WITH CHAMBER SUMMONS NO. 1563 OF 2015 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder) ....Respondent WITH CHAMBER SUMMONS NO. 1447 OF 2015 Page 1/12 ::: Uploaded on - 28/06/2019 ::: Downloaded on - 29/06/2019 05:10:11 ::: In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder) ....Respondent WITH CHAMBER SUMMONS NO. 76 OF 2017 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder) And 3 ....Respondent Respondents WITH CHAMBER SUMMONS NO. 1265 OF 2016 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder) And ....Respondent Surrender Singh Bhatia (applicant) WITH NOTICE OF MOTION (SUITS) LODGING NO. 2214 OF 2015 In CHAMBER SUMMONS 1447 OF 2015 Page 2/12 ::: Uploaded on - 28/06/2019 ::: Downloaded on - 29/06/2019 05:10:11 ::: Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder) ....Respondent WITH CHAMBER SUMMONS NO. 1263 OF 2016 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. ....Petitioner V/S Vitol S. A. Company And Surrender Singh ....Respondent Bhatia (applicant) WITH CHAMBER SUMMONS NO. 1463 OF 2015 In EXECUTION APPLICATION 240 OF 2011 Vitol S. A. ....Petitioner V/S Asian Natural Resources And Idbi Bank Limited ....Respondent (applicant) WITH NOTICE OF MOTION (SUITS) LODGING NO. 2214 OF 2015 In CHAMBER SUMMONS 1447 OF 2015 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder) ....Respondent Page 3/12 ::: Uploaded on - 28/06/2019 ::: Downloaded on - 29/06/2019 05:10:11 ::: WITH CHAMBER SUMMONS NO. 1262 OF 2016 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. And Surrender Singh Bhatia ....Respondent (applicant) WITH CHAMBER SUMMONS NO. 542 OF 2016 In CHAMBER SUMMONS 1447 OF 2015 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder) ....Respondent WITH CHAMBER SUMMONS NO. 1261 OF 2016 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. ....Petitioner V/S Vitol S. A. And Surrender Singh Bhatia ....Respondent (applicant) WITH CHAMBER SUMMONS NO. 1175 OF 2016 In EXECUTION APPLICATION 240 OF 2011 Page 4/12 ::: Uploaded on - 28/06/2019 ::: Downloaded on - 29/06/2019 05:10:11 ::: Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder)and Mrs Lata ....Respondent Pradeep Mittal (applicant ) WITH CHAMBER SUMMONS NO. 1056 OF 2014 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder) ....Respondent WITH CHAMBER SUMMONS NO. 13 OF 2017 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (formerly ....Petitioner Bhatia International Ltd.) V/S Vitol S. A. And Bhatia Coke An Energy Limited ....Respondent (resp. No. 1) WITH CHAMBER SUMMONS NO. 15 OF 2017 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (formerly ....Petitioner Bhatia International Ltd.) V/S Page 5/12 ::: Uploaded on - 28/06/2019 ::: Downloaded on - 29/06/2019 05:10:11 ::: Vitol S. A. And Bhatia Coke An Energy Limited ....Respondent (resp. No. 1) WITH JUDGES ORDER NO. 120 OF 2017 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder) ....Respondent WITH CHAMBER SUMMONS NO. 59 OF 2017 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder) And Bhatia ....Respondent Global Trading Ltd And 2 Ors (respondents) WITH CHAMBER SUMMONS NO. 1752 OF 2016 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder) ....Respondent WITH Page 6/12 ::: Uploaded on - 28/06/2019 ::: Downloaded on - 29/06/2019 05:10:11 ::: NOTICE OF MOTION (SUITS) NO. 371 OF 2017 In CHAMBER SUMMONS 14 OF 2017 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder)( Applicant) ....Respondent And 2 Ors WITH CHAMBER SUMMONS NO. 1282 OF 2016 In CHAMBER SUMMONS 1463 OF 2015 Asian Natural Resources (i) Ltd ....Petitioner V/S Vitol S..a ....Respondent WITH CHAMBER SUMMONS NO. 450 OF 2017 In CHAMBER SUMMONS 14 OF 2017 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder)( Applicant) ....Respondent Union Bank Of India Applicant /intervener WITH NOTICE OF MOTION (SUITS) NO. 1102 OF 2018 In EXECUTION APPLICATION 240 OF 2011 Page 7/12 ::: Uploaded on - 28/06/2019 ::: Downloaded on - 29/06/2019 05:10:11 ::: Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.) V/S Vitol S. A. And M/s. Ganpati Energy Private ....Respondent Limited (applicant) WITH CHAMBER SUMMONS NO. 1089 OF 2017 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder) And 2 Ors ....Respondent WITH CHAMBER SUMMONS NO. 553 OF 2017 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder) And 3 ....Respondent Others WITH CHAMBER SUMMONS NO. 568 OF 2017 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. ....Petitioner V/S Vitol S. A. And 3 Ors. ....Respondent Page 8/12 ::: Uploaded on - 28/06/2019 ::: Downloaded on - 29/06/2019 05:10:11 ::: WITH CHAMBER SUMMONS NO. 60 OF 2017 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder) ....Respondent WITH CHAMBER SUMMONS NO. 599 OF 2017 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (formerly ....Petitioner Bhatia International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder) And ....Respondent Hemang Resources Ltd. And Anr (respondent) WITH CHAMBER SUMMONS NO. 640 OF 2017 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder) And Anr ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1252 OF 2017 In Page 9/12 ::: Uploaded on - 28/06/2019 ::: Downloaded on - 29/06/2019 05:10:11 ::: EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder) ....Respondent WITH CHAMBER SUMMONS NO. 839 OF 2018 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder) And Idbi ....Respondent Bank Limited. (applicant) WITH CHAMBER SUMMONS NO. 1364 OF 2018 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. And Golbal Coal Ventures Pvt Ltd ....Respondent And Bhatia Industries And Infra. Ltd And Anr (resp) WITH CHAMBER SUMMONS NO. 238 OF 2019 In CHAMBER SUMMONS 14 OF 2017 Page 10/12 ::: Uploaded on - 28/06/2019 ::: Downloaded on - 29/06/2019 05:10:11 ::: Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. And The Court Receiver High Court ....Respondent Bombay (prop. Respondent) WITH CHAMBER SUMMONS NO. 1440 OF 2018 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder) And State ....Respondent Bank Of India (intervenor) Mr Rohit Bhonsale, with Ms Chanchal S Sharma, i/b RK Agrawal, for the Applicant in Chamber Summons No. 305 of 2019. Mr Zal Andhyarujina, with Ms Naira Jeejeebhoy, Mr Pabitra Dutta, Mr Mayank Suri and Ms Trupti Sharma, i/b Bose & Mitra & Co, for the Award Holder/Applicant in Chamber Summons Nos. 4 of 2017, 238 of 2019 and 305 of 2019 and Notice of Motion No. 371 of 2017.
Mr Rohit Gupta, with Sumedha Sawant, i/b NN Amin & Co, for Respondent No.2 (Union Bank of India) in Chamber Summons Nos. 14 of 2017 and 305 of 2019 Mr V D’Costa, with A Doshi and Ms Shweta Rankhambe, for State Bank of India/Applicant/Intervenor in Chamber Summons No. 1440 of 2018.
t Page 11/12 ::: Uploaded on - 28/06/2019 ::: Downloaded on - 29/06/2019 05:10:11 ::: CORAM : R. I. CHAGLA, J DATE : 28th June, 2019 P.C. :
Removed from board, Not before the bench of which His Lordship Justice Shri R. I. Chagla is member. Registry to act accordingly.
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