Section 25(2) in The Transplantation Of Human Organs and Tissues Act, 1994
(2)The repeal shall, however, not affect the previous operation of the Acts so repealed or anything duly done or suffered thereunder.[Inserted by Act 18 of 2011, Section 18.][Inserted by Act 18 of 2011, Section 7.][Inserted by Act 18 of 2011, Section 7.]
