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Union of India - Section

Section 25 in The Transplantation Of Human Organs and Tissues Act, 1994

25. Repeal and savings

.-(1) The Ear Drums and Ear Bones (Authority for Use for Therapeutic Purposes) Act, 1982 (28 of 1982) and the Eyes (Authority for Use for Therapeutic Purposes) Act, 1982 (29 of 1982) are hereby repealed.
(2)The repeal shall, however, not affect the previous operation of the Acts so repealed or anything duly done or suffered thereunder.[Inserted by Act 18 of 2011, Section 18.][Inserted by Act 18 of 2011, Section 7.][Inserted by Act 18 of 2011, Section 7.]