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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(18) in Mizoram Liquor (Prohibition and Control) Rules, 2014

(18)"Licencee" means a person licenced to manufacture, possess, import, export, transport, store, purchase, consume, sale or dispense any intoxicant;