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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(3) in The U.P. District Offices (Collectorates) Ministerial Service Rules, 1980

(3)The list along with the character rolls of the persons included in it and such other records pertaining to them as may be considered proper shall be placed before the Selection Committee.