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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

(2)For extraordinary meetings, notices specifying the place, date and time of the meeting, as approved by President shall be sent by the Secretary to the President and the members at least seven days before the date of the meeting, under a certificate of posting, if sent by post or by telegram. The agenda as approved by the President shall be sent under a certificate of posting, if sent by post, at least five days before the meeting.