Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2)(c) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

(c)In cases where the pension payment order does not contain information regarding commuted portion, pension disbursing authority will obtain information from Accounts Officer who is issued the pension payment orders.