Delhi High Court - Orders
Satish Kumar & Ors vs Union Of India & Ors on 13 October, 2022
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~6 to 17 & 31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2510/2014 & CM APPL. 5212/2014
SATISH KUMAR & ORS .... Petitioners
Through: Mr. K.K. Rai, Sr. Advocate with
Ms. Shruti Munjal, Mr. Nikhil
Palli, Mr. Anshul Rai, Ms. Sreoshi
Chatterjee and Mr. Priyesh Mohan
Srivastava, Advocates
versus
UNION OF INDIA & ORS .... Respondents
Through: Mrs. Abha Malhotra, Sr. CGC for
R-1 to 4
Mr. Apoorv Kurup, Ms. Nidhi
Mittal and Ms. Aparna Arun,
Advocates for UGC
Ms. Riya Pandey and Mr.
Himanshu Upadhyaya, Advocates
for IASE
Mr. Anil Soni, CGSC with Mr.
Rahul Maurya, Advocate for
AICTE
+ W.P.(C) 4481/2014 & CM APPL. 8942/2014
HARI RAM SARAN AND ORS .... Petitioners
Through: Ms. Shruti Munjal, Mr. Nikhil
Palli, Ms. Kaunain Fatima and Mr.
Ravi Prakash Singh, Advocates
versus
UNION OF INDIA AND ORS .... Respondents
Signature Not Verified W.P.(C) 2510/2014 and connected petitions Page 1 of 7
Digitally Signed By:PREM
BALA CHHABRA
Signing Date:14.10.2022
15:20
Through: Mr. Manish Mohan, CGSC for
UOI
Ms. Riya Pandey and Mr.
Himanshu Upadhyaya, Advocates
for IASE
Ms. Riya Pandey and Mr.
Himanshu Upadhyaya, Advocates
for IASE
Mr. Anil Soni, CGSC with Mr.
Rahul Maurya, Advocate for
AICTE
+ W.P.(C) 6762/2014 & CM APPL. 15998/2014
DINESH CHANDRA PAREEK & ORS. .... Petitioners
Through: Ms. Shruti Munjal, Mr. Nikhil
Palli, Ms. Kaunain Fatima and Mr.
Ravi Prakash Singh, Advocates
versus
UNION OF INDIA & ORS. .... Respondents
Through: Mr. Mukul Singh, CGSC with Ms.
Ira Singh, Advocate
Ms. Riya Pandey and Mr.
Himanshu Upadhyaya, Advocates
for IASE
Mr. Anil Soni, CGSC with Mr.
Rahul Maurya, Advocate for
AICTE
Mr. Deepak Kunwar and Mr. S.
Vijay Kanth, Advocates for R-8
+ W.P.(C) 4689/2015
RANBIR SINGH ..... Petitioner
Through: Appearance not given
versus
UNION OF INDIA & ORS .... Respondents
Signature Not Verified W.P.(C) 2510/2014 and connected petitions Page 2 of 7
Digitally Signed By:PREM
BALA CHHABRA
Signing Date:14.10.2022
15:20
Through: Mrs. Abha Malhotra, Sr. CGC for
R-1 to 4
Ms. Riya Pandey and Mr.
Himanshu Upadhyaya, Advocates
for IASE
Ms. Riya Pandey and Mr.
Himanshu Upadhyaya, Advocates
for IASE
Mr. Anil Soni, CGSC with Mr.
Rahul Maurya, Advocate for
AICTE
+ W.P.(C) 9257/2015 & CM APPL. 21235/2015
RANVEER SINGH ..... Petitioner
Through: Mr. K.K. Rai, Sr. Advocate with
Ms. Shruti Munjal, Mr. Nikhil
Palli, Mr. Anshul Rai, Ms. Sreoshi
Chatterjee and Mr. Priyesh Mohan
Srivastava, Advocates
versus
UNION OF INDIA & ORS .... Respondents
Through: Mrs. Abha Malhotra, Sr. CGC for
R-1 to 4
Ms. Riya Pandey and Mr.
Himanshu Upadhyaya, Advocates
for IASE
Mr. Anil Soni, CGSC with Mr.
Rahul Maurya, Advocate for
AICTE
+ W.P.(C) 6496/2015
DHANPAL SINGH BISHT & ORS .... Petitioners
Through: Ms. Shruti Munjal, Mr. Nikhil
Palli, Ms. Kaunain Fatima and Mr.
Ravi Prakash Singh, Advocates
Signature Not Verified W.P.(C) 2510/2014 and connected petitions Page 3 of 7
Digitally Signed By:PREM
BALA CHHABRA
Signing Date:14.10.2022
15:20
versus
THE UNION OF INDIA & ORS .... Respondents
Through: Mrs. Abha Malhotra, Sr. CGC for
R-1 to 4
Ms. Riya Pandey and Mr.
Himanshu Upadhyaya, Advocates
for IASE
Ms. Riya Pandey and Mr.
Himanshu Upadhyaya, Advocates
for IASE
Mr. Anil Soni, CGSC with Mr.
Rahul Maurya, Advocate for
AICTE
+ W.P.(C) 8309/2015
RAMESH KUMAR SINGH ..... Petitioner
Through: Ms. Shruti Munjal, Mr. Nikhil
Palli, Ms. Kaunain Fatima and Mr.
Ravi Prakash Singh, Advocates
versus
THE UNION OF INDIA & ORS .... Respondents
Through: Mrs. Abha Malhotra, Sr. CGC for
R-1 to 4
Ms. Riya Pandey and Mr.
Himanshu Upadhyaya, Advocates
for IASE
Mr. Anil Soni, CGSC with Mr.
Rahul Maurya, Advocate for
AICTE
+ W.P.(C) 8310/2015 & CM APPL. 38677/2018
MOHANLAL PRAJAPAT & ANR .... Petitioners
Through: Ms. Shruti Munjal, Mr. Nikhil
Palli, Ms. Kaunain Fatima and Mr.
Ravi Prakash Singh, Advocates
Signature Not Verified W.P.(C) 2510/2014 and connected petitions Page 4 of 7
Digitally Signed By:PREM
BALA CHHABRA
Signing Date:14.10.2022
15:20
versus
UNION OF INDIA & ORS. .... Respondents
Through: Mrs. Abha Malhotra, Sr. CGC for
R-1 to 4
Ms. Riya Pandey and Mr.
Himanshu Upadhyaya, Advocates
for IASE
Mr. Anil Soni, CGSC with Mr.
Rahul Maurya, Advocate for
AICTE
+ W.P.(C) 8311/2015
MAHENDER KUMAR SWAMI ..... Petitioner
Through: Appearance not given
versus
THE UNION OF INDIA & ORS. .... Respondents
Through: Mrs. Abha Malhotra, Sr. CGC for
R-1 to 4
Ms. Riya Pandey and Mr.
Himanshu Upadhyaya, Advocates
for IASE
Mr. Anil Soni, CGSC with Mr.
Rahul Maurya, Advocate for
AICTE
+ W.P.(C) 8312/2015
JASVEER SINGH ..... Petitioner
Through: Ms. Shruti Munjal, Mr. Nikhil
Palli, Ms. Kaunain Fatima and Mr.
Ravi Prakash Singh, Advocates
versus
Signature Not Verified W.P.(C) 2510/2014 and connected petitions Page 5 of 7
Digitally Signed By:PREM
BALA CHHABRA
Signing Date:14.10.2022
15:20
THE UNION OF INDIA & ORS. .... Respondents
Through: Mrs. Abha Malhotra, Sr. CGC for
R-1 to 4
Ms. Riya Pandey and Mr.
Himanshu Upadhyaya, Advocates
for IASE
Mr. Anil Soni, CGSC with Mr.
Rahul Maurya, Advocate for
AICTE
+ W.P.(C) 498/2016
SANJAY KUMAR ..... Petitioner
Through: Mr. Arun Srivastava, Advocate
versus
UNION OF INDIA & ORS .... Respondents
Through: Mrs. Abha Malhotra, Sr. CGC for
R-1 to 4
Ms. Riya Pandey and Mr.
Himanshu Upadhyaya, Advocates
for IASE
Mr. Anil Soni, CGSC with Mr.
Rahul Maurya, Advocate for
AICTE
+ W.P.(C) 4807/2017 & CM APPL. 40623/2018
RAM NATH KUMAWAT & ORS .... Petitioners
Through: Ms. Shruti Munjal, Mr. Nikhil
Palli, Ms. Kaunain Fatima and Mr.
Ravi Prakash Singh, Advocates
versus
UNION OF INDIA & ORS .... Respondents
Signature Not Verified W.P.(C) 2510/2014 and connected petitions Page 6 of 7
Digitally Signed By:PREM
BALA CHHABRA
Signing Date:14.10.2022
15:20
Through: Mr. Anil Soni, CGSC with Mr.
Rahul Maurya, Advocate for
AICTE
Mr. Saurabh Chauhan and Mr.
Varun Jain, Advocates for R-9
+ W.P.(C) 1664/2020 & CM APPL. 5793/2020
JODHRAJ KATHAT ..... Petitioner
Through: Mr. Nikhil Palli and Mr. Kaunain
Fatima, Advocates
versus
UNION OF INDIA AND ORS. .... Respondents
Through: Mr. Vijay Joshi, CGSC with Mr.
Gurjas Singh Narula, Advocate
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 13.10.2022
1. Renotify on 18.04.2023 in the category of "Final Hearing".
2. Meanwhile, parties are directed to file a brief note of written submissions not exceeding five pages with relevant documents/judgments on which they rely, with relevant portion duly highlighted for the convenience of this Court at least two weeks prior to the next date of hearing.
SURESH KUMAR KAIT, J SAURABH BANERJEE, J OCTOBER 13, 2022/rk Signature Not Verified W.P.(C) 2510/2014 and connected petitions Page 7 of 7 Digitally Signed By:PREM BALA CHHABRA Signing Date:14.10.2022 15:20