Section 2(1)(b) in Standards of Quality of Service of Basic Telephone Service (Wireline) and Cellular Mobile Telephone Service Regulations, 2009

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Union of India - Subsection

Section 2(1)(b) in Standards of Quality of Service of Basic Telephone Service (Wireline) and Cellular Mobile Telephone Service Regulations, 2009

(b)"Authority" means the Telecom Regulatory Authority of India established under sub-section (1) of section 3 of the Act;

(ba)[ "Base Station" or "BS" means a network element in a radio access network that is responsible for radio transmission and reception in one or more Cells to or from the user equipment and it includes BTS, Node B and eNode B; [Inserted by Notification No. F. No. 304-2/2016-QoS., dated 18.8.2017 (w.e.f. 20.3.2009).]

(bb)"Base Transceiver Station" or "BTS" means a Base Station in a GSM or CDMA based radio access network technology;]

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Union of India - Subsection

Section 2(1)(b) in Standards of Quality of Service of Basic Telephone Service (Wireline) and Cellular Mobile Telephone Service Regulations, 2009