Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Maharashtra - Subsection

Section 80(7) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(7)He shall advise the students as per the advisory system and as a guide through himself and through the Associate Professor/ Reader/Assistant Professor working under him in accordance with the Act, Statutes, Rules, Regulations, syllabi and instructions from superior authorities from time to time.