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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(2)(b) in The Orissa Statistics and Economics Service Rules, 1979

(b)for direct recruitment to the service, Class-II for ex-servicemen, sportsmen and physically handicapped persons, procedure as may be prescribed by the Government from time to time shall be followed.]